← All Benches
ITAT Lucknow Bench
2,675 judgments
JAVED BEG,PILIBHIT vs CIT(A), NEW DELHI
ITA 22/LKW/2026[2023-24]Status: Disposed29/5/2026AY 2023-24
REKHA GUPTA,KANPUR vs THE ITO-1(3), KANPUR
ITA 12/LKW/2026[2011-12]Status: Disposed29/5/2026AY 2011-12
ANJU BALA,LUCKNOW vs ACIT, CIRCLE-1, LUCKNOW
ITA 838/LKW/2025[2022-23]Status: Disposed29/5/2026AY 2022-23
HIM PROPERTIES & DEVELOPERS PRIVATE LIMITED,LUCKNOW vs DCIT/ACIT, LUCKNOW
ITA 345/LKW/2026[2016-17]Status: Disposed27/5/2026AY 2016-17
AJAZ ALAM,LUCKNOW vs ASSESSMENT UNIT, NFAC
ITA 259/LKW/2026[2019-20]Status: Disposed27/5/2026AY 2019-20
DEVENDR KUMAR,HARDOI vs ITO-3(2), HARDOI
ITA 213/LKW/2026[2020-21]Status: Disposed27/5/2026AY 2020-21
SUKHVIINDER SINGH SOOD,LUCKNOW vs INCOME TAX DEPARTMENT, LUCKNOW
ITA 84/LKW/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
SUKHVIINDER SINGH SOOD,LUCKNOW vs INCOME TAX DEPARTMENT, NFAC
ITA 83/LKW/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
AMANAT ALI,BAHRAICH vs ITO-1, BAHRAICH
ITA 792/LKW/2025[2018-19]Status: Disposed27/5/2026AY 2018-19
JITENDRA SINGH,KANPUR vs I.T.O.-1(3(5), KANPUR
ITA 791/LKW/2025[2014-15]Status: Disposed27/5/2026AY 2014-15
PUNEET JAIN,LUCKNOW vs DCIT/ACIT-3, LUCKNOW
ITA 775/LKW/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
M/S SHRI PHOOL SINGH JANUTHAN SHIKSHA SAMMITTEE,BAREILLY vs ASSESSMENT UNIT, THROUGH EXEMPTION WARD, BAREILLY
ITA 521/LKW/2025[2022-23]Status: Disposed27/5/2026AY 2022-23
JAMIA SIRAJUL ULOOM KUNDAN BONDIHAR EDUCATION SOCIETY,BALRAMPUR vs ITO, LUCKNOW
ITA 118/LKW/2025[2015-16]Status: Disposed27/5/2026AY 2015-16
NARSINGH,PILIBHIT vs ITO-2(4), PILIBHIT
ITA 35/LKW/2026[2015-16]Status: Disposed26/5/2026AY 2015-16
SURENDER PAL SINGH,PUNJAB vs UTTAR PRAEDESH, LUCKNOW
ITA 190/LKW/2026[2010-11]Status: Disposed26/5/2026AY 2010-11
SBI M G MARG BRANCH LUCKNOW,LUCKNOW vs ITO,TDS, DCIT/ACIT/TDS, LUCKNOW, LUCKNOW
ITA 174/LKW/2026[2017-18]Status: Disposed26/5/2026AY 2017-18
STATE BANK OF INDIA, LHO LUCKNOW,LUCKNOW vs INCOME TAX OFFICER, TDS, DCIT/ACIT TDS, LUCKNOW, LUCKNOW
ITA 173/LKW/2026[2016-17]Status: Disposed26/5/2026AY 2016-17
ABHISHEK AGARWAL,KANPUR vs THE INCOME TAX OFFICER, WARD -1(3)(1), KANPUR
ITA 822/LKW/2025[2021-22]Status: Disposed26/5/2026AY 2021-22
ANIL KUMAR SINGH,HARDOI, UTTAR PRADESH vs ITO, HARDOI
ITA 766/LKW/2025[2020-21]Status: Disposed26/5/2026AY 2020-21
CHETNA,SECTOR-C vs ASSISTANT DIRECTOR OF INCOME TAX, RAM TIRATH MARG
ITA 355/LKW/2026[2019-20]Status: Disposed25/5/2026AY 2019-20