← All Benches
ITAT Lucknow Bench
2,673 judgments
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 946/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SHREE BALAJI EDUCATIONAL AND WELFARE TRUST ,PALWAL vs CIT(E), CHANDIGARH
ITA 945/CHANDI/2026[2025-26]Status: Disposed30/9/2026AY 2025-26
SANDEEP SINGH,JIND vs INCOME TAX OFFICER, WARD 1, JIND, JIND
ITA 813/CHANDI/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1062/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SARDARNI MOHINDER KAUR CHARITABLE MEMORIAL TRUST,CHANDIGARH vs CIT EXEMPTION CHANDIGARH, CHANDIGARH
ITA 1061/CHANDI/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
SUKHVEEN BAGGA,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-1 LUCKNOW NEW, LUCKNOW
ITA 818/LKW/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
RAM CHANDAR JAISAWAL,SIDDHARTHA NAGAR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 861/LKW/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
BLUE WATER ALCOBEV,LUCKNOW vs CIT (A) NFAC, LUCKNOW
ITA 443/LKW/2024[2017-18]Status: Disposed30/9/2026AY 2017-18
AJAHAR ALI,LUCKNOW vs JCIT RANGE-3,, LUCKNOW
ITA 381/LKW/2024[2017-18]Status: Disposed30/9/2026AY 2017-18
M/S SADANA ELECTRIC STORE,LUCKNOW vs DCIT RANGE-6, LUCKNOW
ITA 283/LKW/2024[2014-15]Status: Disposed30/9/2026AY 2014-15
ACIT, RANGE-I, LUCKNOW vs SHRI ABHISHEK KUMAR GARG, LUCKNOW
ITA 451/LKW/2020[2017-18]Status: Disposed30/9/2026AY 2017-18
SHRI ABHISHEK KUMAR GARG,LUCKNOW vs THE ACIT, RANGE-1, LUCKNOW
ITA 372/LKW/2020[2017-18]Status: Disposed30/9/2026AY 2017-18
PAY5X INFOTECH PRIVATE LIMITED, BAREILLY vs ITO-2(2),BAREILLY-NEW, BAREILLY
ITA 600/LKW/2026[2023-24]Status: Disposed29/9/2026AY 2023-24
FAIZ AHMAD HASHMI,KANPUR vs ASSESSING OFFICE, WARD 1(3)(1), KANPUR
ITA 337/LKW/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,LAKHIMPUR KHERI vs THE ASSESSMENT UNIT/THE INCOME TAX OFFICER-3(4), LAKHIMPUR KHEREI
ITA 819/LKW/2025[2018-19]Status: Disposed29/9/2026AY 2018-19
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH
ITA 884/CHANDI/2026[2027-28]Status: Disposed28/9/2026AY 2027-28
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST,MOHALI, PUNJAB vs CIT(E) ,, CHANDIGARH
ITA 883/CHANDI/2026[2022-23]Status: Disposed28/9/2026AY 2022-23
SANJEEV CHOPRA,MOHALI vs INCOME TAX OFFICER, WARD (1), MOHALI
ITA 524/CHANDI/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,,BAHADURGARH vs DCIT (EXEMPTION) CIRCLE-2, CHANDIGARH
ITA 932/CHANDI/2025[2021-22]Status: Disposed28/9/2026AY 2021-22
MAHASHE RESORTS PRIVATE LIMMITED,SHIMLA vs DCIT CC SHIMLA, SHIMLA
ITA 1200/CHANDI/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
