← All Benches

ITAT Lucknow Bench

2,673 judgments

ASSAM WOOD AND ALLIED PRODUCTS,JAGADHRI, YAMUNA NAGAR vs INCOME TAX OFFICE, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR

ITA 1031/CHANDI/2025[2014-15]Status: Disposed28/9/2026AY 2014-15

SPRAY ENGINEERING DEVICES LIMITED,CHANDIGARH vs ITOACITDCIT-NFAC, NATIONAL FACELSEE ASSESSMENT CENTRE

ITA 885/CHANDI/2024[AY 2013-14]Status: Disposed28/9/2026

RKKR FOUNDATION,CHANDIGARH vs DCIT, EXEMPTION CIRCLE 1, CHANDIGARH, CHANDIGARH

ITA 477/CHANDI/2024[2018-19]Status: Disposed28/9/2026AY 2018-19

M/S NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT,CIRCLE-1, LUDHIANA

ITA 712/CHANDI/2022[2012-13]Status: Disposed28/9/2026AY 2012-13

UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY

ITA 796/LKW/2026[2021-22]Status: Disposed25/9/2026AY 2021-22

PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH

ITA 795/LKW/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014

SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW

ITA 790/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20

CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW

ITA 522/LKW/2026[2019-20]Status: Disposed25/9/2026AY 2019-20

CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW

ITA 512/LKW/2026[2013-14]Status: Disposed25/9/2026AY 2013-14

URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW

ITA 539/LKW/2026[2020-21]Status: Disposed25/9/2026AY 2020-21

DINESH KUMAR MISHRA,LUCKNOW vs D/ACIT RANGE-1, LUCKNOW

ITA 833/LKW/2026[2019-20]Status: Disposed24/9/2026AY 2019-20

DINESH KUMAR MISHRA,LUCKNOW vs D/ACIT RANGE-1, LUCKNOW

ITA 832/LKW/2026[2019-20]Status: Disposed24/9/2026AY 2019-20

COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW

ITA 799/LKW/2026[2018-19]Status: Disposed24/9/2026AY 2018-19

COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW, LUCKNOW

ITA 798/LKW/2026[2018-19]Status: Disposed24/9/2026AY 2018-19

COUNCIL OF SCIENCE & TECHNOLOGY U.P. LUCKNOW SOCIETY,LUCKNOW vs ITO-4(1), LUCKNOW, LUCKNOW

ITA 797/LKW/2026[2018-19]Status: Disposed24/9/2026AY 2018-19

RAMLAKHAN,HARDOI vs ITO-3(2), HARDOI, HARDOI

ITA 487/LKW/2026[2020-21]Status: Disposed24/9/2026AY 2020-21

SAHAB BUX YADAV,LUCKNOW vs DCIT, , LUCKNOW

ITA 332/LKW/2026[2017-18]Status: Disposed24/9/2026AY 2017-18

MOHD FIROZ,KANPUR vs ITO,, KANPUR

ITA 18/LKW/2026[2019-20]Status: Disposed24/9/2026AY 2019-20

ANSHU BANSAL,LUCKNOW vs ITO- 1(1), LUCKNOW-NEW, LUCKNOW

ITA 842/LKW/2025[2018-19]Status: Disposed24/9/2026AY 2018-19

DINESH SOAPS AND DETERGENTS ,KANPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX , KANPUR

ITA 669/LKW/2025[2017-18]Status: Disposed24/9/2026AY 2017-18