← All Benches
ITAT Lucknow Bench
2,673 judgments
M/S. RICH UDYOG NETWORK LIMITED,KANPUR vs INCOME TAX OFFICER- 6(4), KANPUR
ITA 248/LKW/2018[2012-13]Status: Disposed18/1/2019AY 2012-13
THE JAMMU & KASHMIR BANK LTD.,KANPUR vs JOINT DIRECTOR OF INCOME TAX (INTELLIGENCE), KANPUR
ITA 208/LKW/2018[2012-13]Status: Disposed18/1/2019AY 2012-13
THE JAMMU & KASHMIR BANK LTD.,KANPUR vs JOINT DIRECTOR OF INCOME TAX (INTELLIGENCE), KANPUR
ITA 207/LKW/2018[2011-12]Status: Disposed18/1/2019AY 2011-12
M/S. ANALYSIS MOTORS PRIVATE LIMITED,HALDWANI vs JOINT COMMISSIONER OF INCOME-TAX, RANGE-1, BAREILLY
ITA 203/LKW/2018[2012-13]Status: Disposed18/1/2019AY 2012-13
M/S MODEL TANNERS (INDIA) PVT. LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, KANPUR
ITA 702/LKW/2017[2011-12]Status: Disposed18/1/2019AY 2011-12
M/S MODEL TANNERS (INDIA) PVT. LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 701/LKW/2017[2010-11]Status: Disposed18/1/2019AY 2010-11
TANEJA RICE & DALL MILLS,KANPUR vs ASST. COMMISSIONER OF INCOME TAX-II, KANPUR
ITA 548/LKW/2017[2003-04]Status: Disposed18/1/2019AY 2003-04
RAJENDRA KUMAR,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-II, KANPUR
ITA 293/LKW/2017[2013-14]Status: Disposed18/1/2019AY 2013-14
INCOME TAX OFFICER-(EXEPTION), LUCKNOW vs M/S KING GEORGE EDUCATION SOCIETY, LUCKNOW
ITA 269/LKW/2017[2009-10]Status: Disposed18/1/2019AY 2009-10
M/S ISLAMIC SOCIETY vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 769/LKW/2016[N.A]Status: Disposed18/1/2019
UNITED COMMERCIAL COOPERATIVE BANK LTD.,KANPUR vs INCOME TAX OFFICER (TDS)-II, KANPUR
ITA 751/LKW/2016[2006-07]Status: Disposed18/1/2019AY 2006-07
ASSTT. COMMISSIONER OF INCOME TAX, BAREILLY vs M/S L.H SUGAR FACTORY PVT. LTD., PILIBHIT
ITA 416/LKW/2013[2007-08]Status: Disposed18/1/2019AY 2007-08
M/S. KARUNA FOUNDATION,GHAZIABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 243/LKW/2018[NA]Status: Disposed1/1/2019