← All Benches
ITAT Lucknow Bench
2,673 judgments
M/S MAYFAIR LEATHER EXPORTS PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 322/LKW/2018[2005-06]Status: Disposed7/2/2019AY 2005-06
BANSURI POLY PACK PRIVATE LIMITED,KANPUR vs INCOME TAX OFFICER- 6(1), KANPUR
ITA 310/LKW/2018[2014-15]Status: Disposed7/2/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, GONDA vs SRI RAJENDRA PRASAD CHAUDHARY, BASTI
ITA 29/LKW/2018[2009-10]Status: Disposed7/2/2019AY 2009-10
M/S HOMERA TANNING INDUSTRIES PRIVATE LIMITED,KANPUR vs DY.COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 269/LKW/2018[2006-07]Status: Disposed7/2/2019AY 2006-07
M/S MEHRA INTERNATIONAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-II, KANPUR
ITA 227/LKW/2018[2014-15]Status: Disposed7/2/2019AY 2014-15
SHRI RAJ KUMAR ARORA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, KANPUR
ITA 267/LKW/2018[2009-10]Status: Disposed31/1/2019AY 2009-10
M/S. UTTAR PRADESH FINANCIAL CORPORATION,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 20/LKW/2018[2007-08]Status: Disposed31/1/2019AY 2007-08
INCOME TAX OFFICER-1, BAHRAICH vs SHRI GAURI SHANKAR, HUF, BAHRAICH
ITA 10/LKW/2018[2014-15]Status: Disposed31/1/2019AY 2014-15
AKRITI AGARWAL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-I, LUCKNOW
ITA 744/LKW/2017[2014-15]Status: Disposed31/1/2019AY 2014-15
SHYAM KAPOOR, C/O KANSAL KAPOOR & CO.,MORADABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-II, BAREILLY
ITA 653/LKW/2017[2014-15]Status: Disposed31/1/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX, RANGE-2, LUCKNOW vs MS. ZUBEIDA SHAHANSHAH, LUCKNOW
ITA 519/LKW/2017[2014-15]Status: Disposed31/1/2019AY 2014-15
SMT. AMITA RANI YADAV,LUCKNOW vs INCOME TAX OFFICER-4(1), LUCKNOW
ITA 676/LKW/2016[2013-14]Status: Disposed31/1/2019AY 2013-14
INCOME TAX OFFICER-4(1), LUCKNOW vs M/S K.V.A CONSTRUCTION CO. PVT. LTD., LUCKNOW
ITA 640/LKW/2016[2012-13]Status: Disposed31/1/2019AY 2012-13
M/S PILIBHIT ZILA SEHKARI BANK LTD.,PILIBHIT vs ASTT. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 451/LKW/2016[2010-11]Status: Disposed31/1/2019AY 2010-11
SMT. DIVYA AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 268/LKW/2018[2014-15]Status: Disposed31/1/2019AY 2014-15
DR. APJ ABDUL KALAM FOUNDATION TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 684/LKW/2018[NA]Status: Disposed30/1/2019
SUB REGISTRAR,UNNAO vs DIRECTOR OF INCOME TAX, LUCKNOW
ITA 86/LKW/2018[2015-16]Status: Disposed18/1/2019AY 2015-16
HARISH CHANDRA JAISWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KANPUR
ITA 82/LKW/2018[2008-9]Status: Disposed18/1/2019
RANJANA SEHGAL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW
ITA 430/LKW/2018[2013-14]Status: Disposed18/1/2019AY 2013-14
ALLAHABAD BANK KARMCHARI COOPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-I, KANPUR
ITA 264/LKW/2018[2009-10]Status: Disposed18/1/2019AY 2009-10
