← All Benches
ITAT Lucknow Bench
2,673 judgments
M/S RAHMAN INDUSTRIES LTD,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
ITA 415/LKW/2018[2012-13]Status: Disposed22/2/2019AY 2012-13
INCOMETAX OFFICER (EXEMPTION), LUCKNOW vs DARGAHAH SYED SALAR MASOOD GAZI RAHMATUHHAH ALLIAH, BAHRAICH
ITA 347/LKW/2018[2-12-13]Status: Disposed22/2/2019
DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR vs M/S. AXIS EDUCATIONAL SOCIETY, KANPUR
ITA 345/LKW/2018[2016-17]Status: Disposed22/2/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR vs M/S. AXIS EDUCATIONAL SOCIETY, KANPUR
ITA 344/LKW/2018[2015-16]Status: Disposed22/2/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR vs M/S. AXIS EDUCATIONAL SOCIETY, KANPUR
ITA 343/LKW/2018[2013-14]Status: Disposed22/2/2019AY 2013-14
NEW KINGSTON ACADEMY,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 300/LKW/2018[NA]Status: Disposed22/2/2019
U.P. ARTHROPLASTY SOCIETY,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 261/LKW/2018[2018-19]Status: Disposed22/2/2019AY 2018-19
CHITRAKOOT AKHANDASHRAM SAPTSROVAR HARIDWAR TRUST,KANPUR vs INCOME TAX OFFICER (EXEMPTION), KANPUR
ITA 128/LKW/2018[2012-13]Status: Disposed22/2/2019AY 2012-13
SMT. NIRMALA NIGAM,KANPUR vs INCOME TAX OFFICER-3(5), KANPUR
ITA 703/LKW/2017[2009-10]Status: Disposed22/2/2019AY 2009-10
NEW SUMERPUR GOLDEN TRANSPORT,KANPUR vs INCOME TAX OFFICER-2(3), KANPUR
ITA 579/LKW/2017[2010-11]Status: Disposed22/2/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S U.P POWER CORP. LTD., LUCKNOW
ITA 298/LKW/2017[2009-10]Status: Disposed22/2/2019AY 2009-10
ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S GOVIND HOTELS & INN PVT. LTD., LUCKNOW
ITA 21/LKW/2017[2009-10]Status: Disposed22/2/2019AY 2009-10
SHRI SANJEEV KUMAR AGARWAL,KANPUR vs INCOME TAX OFFICER- 5(3), KANPUR
ITA 395/LKW/2018[2014-15]Status: Disposed22/2/2019AY 2014-15
SHRI ASHOK KUMAR GUPTA,KANPUR vs INCOME TAX OFFICER, RANGE- 4(3), KANPUR
ITA 410/LKW/2018[2010-11]Status: Disposed22/2/2019AY 2010-11
SHRI SACHIDANAND GUPTA,KANPUR vs INCOME TAX OFFICER, WARD- 3(4), KANPUR
ITA 608/LKW/2018[2015-16]Status: Disposed15/2/2019AY 2015-16
M/S. SHRI BALAJI BETAL NUTS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-II, KANPUR
ITA 604/LKW/2018[2014-15]Status: Disposed15/2/2019AY 2014-15
LOK SEWA SAMITI,KANPUR vs INCOME TAX OFFICER (EXEMPTION), KANPUR
ITA 399/LKW/2018[2015-16]Status: Disposed15/2/2019AY 2015-16
SUMIT AGARWAL,HARDOI vs INCOME TAX OFFICER-3(3), HARDOI
ITA 348/LKW/2016[2012-13]Status: Disposed15/2/2019AY 2012-13
M/S MAYFAIR LEATHER EXPORTS PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 324/LKW/2018[2008-09]Status: Disposed7/2/2019AY 2008-09
M/S MAYFAIR LEATHER EXPORTS PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 323/LKW/2018[2007-08]Status: Disposed7/2/2019AY 2007-08
