← All Benches
ITAT Lucknow Bench
2,675 judgments
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 394/LKW/2014[2007-08]Status: Disposed8/3/2019AY 2007-08
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 393/LKW/2014[2006-07]Status: Disposed8/3/2019AY 2006-07
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 392/LKW/2014[2005-06]Status: Disposed8/3/2019AY 2005-06
SHRI BRAHMA PRAKASH SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE- 5, LUCKNOW
ITA 503/LKW/2018[2008-09]Status: Disposed8/3/2019AY 2008-09
SHRI BRAHMA PRAKASH SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE- 5, LUCKNOW
ITA 502/LKW/2018[2007-08]Status: Disposed8/3/2019AY 2007-08
JOINT COMMISSIONER OF INCOME TAX (OSD), KANPUR vs M/S. SPFL SECURITIES LIMITED, NEW DELHI
ITA 35/LKW/2018[2011-12]Status: Disposed8/3/2019AY 2011-12
M/S F.I BUILDERS PVT. LTD.,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 3/LKW/2018[2013-14]Status: Disposed8/3/2019AY 2013-14
R. J. FOUNDATION,SHAHJAHANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 209/LKW/2018[NA]Status: Disposed8/3/2019
M/S. NEW BASANT AUTOMOBILES COMPANY,KANPUR vs INCOME TAX OFFICER- 3(3), KANPUR
ITA 597/LKW/2018[2013-14]Status: Disposed8/3/2019AY 2013-14
SMT. SHANTI TIWARI,KANPUR vs INCOME TAX OFFICER, WARD- 3(4), KANPUR
ITA 596/LKW/2018[2010-11]Status: Disposed8/3/2019AY 2010-11
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 391/LKW/2014[2004-05]Status: Disposed8/3/2019AY 2004-05
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 390/LKW/2014[2003-04]Status: Disposed8/3/2019AY 2003-04
M/S J.S TOWER,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 570/LKW/2018[2012-13]Status: Disposed1/3/2019AY 2012-13
DILEEP KUMAR GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX- 3, KANPUR
ITA 576/LKW/2017[2010-11]Status: Disposed1/3/2019AY 2010-11
DILEEP KUMAR GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-3, KANPUR
ITA 575/LKW/2017[2010-11]Status: Disposed1/3/2019AY 2010-11
DILEEP KUMAR GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-3, KANPUR
ITA 574/LKW/2017[2010-11]Status: Disposed1/3/2019AY 2010-11
SHRI JASMINDER SINGH,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-IV, LUCKNOW
ITA 562/LKW/2018[2013-14]Status: Disposed22/2/2019AY 2013-14
M/S. ADICON BUILDERS & PROMOTERS PRIVATE LIMITED,KANPUR vs INCOME TAX OFFICER, WARD - 6(1), KANPUR
ITA 538/LKW/2018[2012-13]Status: Disposed22/2/2019AY 2012-13
JAMUNA DEVI MEMORIAL SANSTHAN,ORAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 459/LKW/2018[2018-19]Status: Disposed22/2/2019AY 2018-19
RAJPUTANA SHAURYA FOUNDATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 429/LKW/2018[2018-19]Status: Disposed22/2/2019AY 2018-19
