← All Benches
ITAT Lucknow Bench
2,675 judgments
MAHOBA URBAN COOPERATIVE BANK LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 5, KANPUR
ITA 32/LKW/2018[2012-13]Status: Disposed23/4/2019AY 2012-13
MAHOBA URBAN COOPERATIVE BANK LTD.,MAHOBA vs ASTT. COMMISSIONER OF INCOME TAX-5, KANPUR
ITA 788/LKW/2017[2014-15]Status: Disposed23/4/2019AY 2014-15
RAKO MERCANTILE TRADERS,LUCKNOW vs DEPUTY COMMSSIONER OF INCOME TAX, RANGE- 4, LUCKNOW
ITA 693/LKW/2018[2013-14]Status: Disposed8/3/2019AY 2013-14
M/S. MERCURY INDUSTRIES LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-4, KANPUR
ITA 569/LKW/2018[2014-15]Status: Disposed8/3/2019AY 2014-15
M/S RAHMAN INDUSTRIES LTD,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
ITA 565/LKW/2018[2009-10]Status: Disposed8/3/2019AY 2009-10
THE ALL-INDIA ANGLO-INDIAN ASSOCIATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 558/LKW/2018[NA]Status: Disposed8/3/2019
M/S HAQSONS EXPORTS,KANPUR vs INCOME TAX OFFICER- 1(5), KANPUR
ITA 554/LKW/2018[2014-15]Status: Disposed8/3/2019AY 2014-15
CAWNPORE CARES SOCIETY,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD- 1(1), KANPUR
ITA 515/LKW/2018[2015-16]Status: Disposed8/3/2019AY 2015-16
M/S SAHARA CREDIT CO-OPERATIVE SOCIETY LTD.,LUCKNOW vs JOINT COMMISSIONER OF INCOME TAX, RANGE- 3, LUCKNOW
ITA 512/LKW/2018[2011-12]Status: Disposed8/3/2019AY 2011-12
SHRI BRAHMA PRAKASH SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE- 5, LUCKNOW
ITA 505/LKW/2018[2010-11]Status: Disposed8/3/2019AY 2010-11
SHRI BRAHMA PRAKASH SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE- 5, LUCKNOW
ITA 504/LKW/2018[2009-10]Status: Disposed8/3/2019AY 2009-10
SHRI ABDUR RASHID,ALIGARH vs DEPUTY COMMISSIONER OF INCOME-TAX,CIRCLE, LUCKNOW
ITA 146/LKW/2018[2009-10]Status: Disposed8/3/2019AY 2009-10
SHRI ABDUR RASHID,ALIGARH vs DEPUTY COMMISSIONER OF INCOME-TAX,CIRCLE, LUCKNOW
ITA 145/LKW/2018[2009-10]Status: Disposed8/3/2019AY 2009-10
SAHKARI GANNA VIKAS SAMITI LIMITED,SHAHJAHANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BAREILLY
ITA 123/LKW/2018[2013-14]Status: Disposed8/3/2019AY 2013-14
SRI ASHOK KUMAR GUPTA,HARDOI vs I.T.O. -3(3), HARDOI
ITA 712/LKW/2017[2013-14]Status: Disposed8/3/2019AY 2013-14
NANHEY LAL SHARMA,BAREILLY vs INCOME TAX OFFICER, WARD-2(1), BAREILLY
ITA 698/LKW/2017[2014-15]Status: Disposed8/3/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S SHRI RAMSWAROOP CHARITABLE TRUST, LUCKNOW
ITA 557/LKW/2017[2013-14]Status: Disposed8/3/2019AY 2013-14
GOVIND RAM SINDHI EDUCATION SOCIETY,LAKHIMPUR KHERI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 464/LKW/2017[N.A]Status: Disposed8/3/2019
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 396/LKW/2014[2009-10]Status: Disposed8/3/2019AY 2009-10
(SMT.) ANJU SINGH,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 395/LKW/2014[2008-09]Status: Disposed8/3/2019AY 2008-09