← All Benches

ITAT Lucknow Bench

2,675 judgments

M/S. BEE KAY PRECISION INDIA PRIVATE LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-V, KANPUR

ITA 337/LKW/2018[2013-14]Status: Disposed3/5/2019AY 2013-14

M/S.SATGAIN VINIMAY PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-4, KANPUR

ITA 160/LKW/2018[2014-15]Status: Disposed3/5/2019AY 2014-15

SRI GIRISH CHANDRA SHUKLA,LUCKNOW vs JOINT DIRECTOR OF INCOME TAX (I&CI), LUCKNOW

ITA 764/LKW/2017[2012-13]Status: Disposed3/5/2019AY 2012-13

PREM MANOHAR GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-2, KANPUR

ITA 512/LKW/2017[2012-13]Status: Disposed3/5/2019AY 2012-13

PREM MANOHAR GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-2, KANPUR

ITA 511/LKW/2017[2012-13]Status: Disposed3/5/2019AY 2012-13

HARISH CHANDRA JAISWAL,KANPUR vs DY. COMMISSIONER OF INCOME TAX, KANPUR

ITA 4/LKW/2017[2008-09]Status: Disposed3/5/2019AY 2008-09

DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S U.P RAJYA VIDYUT UTPADAN NIGAM LTD., LUCKNOW

ITA 153/LKW/2017[2013-14]Status: Disposed3/5/2019AY 2013-14

M/S KAN CONSTRUCTION & COLONIZERS PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR

ITA 547/LKW/2018[2015-16]Status: Disposed29/4/2019AY 2015-16

SHRI TEJ BAHADUR,SIDDHARTHNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, FAIZABAD

ITA 500/LKW/2018[2013-14]Status: Disposed29/4/2019AY 2013-14

SHRI ADITYA RAJ MAHESWARI,KANPUR vs INCOME TAX OFFICER- WARD-5(3), KANPUR

ITA 40/LKW/2018[2009-10]Status: Disposed29/4/2019AY 2009-10

SHRI RADHEY SHYAM JAISWAL,SITAPUR vs INCOME TAX OFFICER, SITAPUR

ITA 4/LKW/2018[2014-15]Status: Disposed29/4/2019AY 2014-15

SHRI VIJAY KUMAR SHUKLA,LUCKNOW vs INCOME TAX OFFICER- 3(5), LUCKNOW

ITA 187/LKW/2019[2009-10]Status: Disposed29/4/2019AY 2009-10

SHRI ADITYA RAJ MAHESWARI,KANPUR vs INCOME TAX OFFICER- WARD-5(3), KANPUR

ITA 626/LKW/2018[2011-12]Status: Disposed29/4/2019AY 2011-12

M/S. PREMIER CAR SALES LIMITED,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-V, LUCKNOW

ITA 450/LKW/2018[2013-14]Status: Disposed26/4/2019AY 2013-14

M/S. PREMIER CAR SALES LIMITED,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-V, LUCKNOW

ITA 449/LKW/2018[2012-13]Status: Disposed26/4/2019AY 2012-13

DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S BHAGWAT SARAN EDUCATIONAL TRUST, BIJNOR

ITA 475/LKW/2017[2013-14]Status: Disposed26/4/2019AY 2013-14

RAVI KANWAL NURSING HOME PVT. LTD.,BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY

ITA 770/LKW/2016[2013-14]Status: Disposed26/4/2019AY 2013-14

SHRI ATUL KUMAR GOSWAMI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-5, KANPUR

ITA 363/LKW/2018[2012-13]Status: Disposed23/4/2019AY 2012-13

M/S. SMART SERVICES,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-3, KANPUR

ITA 354/LKW/2018[2013-14]Status: Disposed23/4/2019AY 2013-14

MAHOBA URBAN COOPERATIVE BANK LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 5, KANPUR

ITA 33/LKW/2018[2013-14]Status: Disposed23/4/2019AY 2013-14