← All Benches
ITAT Lucknow Bench
2,675 judgments
M/S. MEHENDIPUR BALAJI IMPEX PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTREL CIRCLE- II, KANPUR
ITA 23/LKW/2019[2014-15]Status: Disposed22/5/2019AY 2014-15
SMT. PAPPI YADAV,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE- 6, LUCKNOW
ITA 169/LKW/2019[2006-07]Status: Disposed21/5/2019AY 2006-07
JUKSHAN EDUCATION TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 536/LKW/2018[NA]Status: Disposed17/5/2019
M/S NARAINA INSTITUTE OF MANAGEMENT STUDIES PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6 (4), KANPUR
ITA 404/LKW/2018[2013-14]Status: Disposed17/5/2019AY 2013-14
ARVIND SHARMA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-2, KANPUR
ITA 573/LKW/2017[2014-15]Status: Disposed17/5/2019AY 2014-15
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 317/LKW/2017[2010-11]Status: Disposed17/5/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S U.P RAJKIYA NIRMAN NIGAM LTD., LUCKNOW
ITA 314/LKW/2017[2010-11]Status: Disposed17/5/2019AY 2010-11
M/S. CONCRETE UDYOG LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR
ITA 419/LKW/2018[2014-15]Status: Disposed16/5/2019AY 2014-15
M/S. CONCRETE UDYOG LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR
ITA 418/LKW/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
M/S. CONCRETE UDYOG LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR
ITA 417/LKW/2018[2012-13]Status: Disposed16/5/2019AY 2012-13
M/S. D.N. ASSOCIATES,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-V, LUCKNOW
ITA 408/LKW/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
M/S. S.R. CONSTRUCTION,GONDA vs INCOME TAX OFFICER, GONDA
ITA 405/LKW/2018[2011-12]Status: Disposed16/5/2019AY 2011-12
M/S. ASHOK GRIHA UDYOG KENDRA PRIVATE LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 5, KANPUR
ITA 402/LKW/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
M/S MANOJ METAL INDUSTRIES,KANPUR vs INCOME TAX OFFICER-2(2), KANPUR
ITA 706/LKW/2017[2013-14]Status: Disposed16/5/2019AY 2013-14
M/S P.D PLASTIC (P) LTD.,KANPUR vs INCOME TAX OFFICER-2(2), KANPUR
ITA 705/LKW/2017[2013-14]Status: Disposed16/5/2019AY 2013-14
ASHUTOSH JAISWAL,KANPUR vs INCOME TAX OFFICER-1(1), KANPUR
ITA 556/LKW/2017[2015-16]Status: Disposed16/5/2019AY 2015-16
ASHUTOSH JAISWAL,KANPUR vs INCOME TAX OFFICER-1(1), KANPUR
ITA 555/LKW/2017[2014-15]Status: Disposed16/5/2019AY 2014-15
SHRI ADITYA RAJ MAHESWARI,KANPUR vs INCOME TAX OFFICER- WARD-5(3), KANPUR
ITA 39/LKW/2018[2008-09]Status: Disposed3/5/2019AY 2008-09
SHRI DEEP CHANDRA DIXIT,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 356/LKW/2018[2014-15]Status: Disposed3/5/2019AY 2014-15
BRILIANT AMENITIES,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 355/LKW/2018[2014-15]Status: Disposed3/5/2019AY 2014-15
