← All Benches
ITAT Lucknow Bench
2,675 judgments
DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs COMMERCIAL ENGINEERS & BODY BUILDERS CO. LTD., KANPUR
ITA 658/LKW/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs COMMERCIAL ENGINEERS & BODY BUILDERS CO. LTD., KANPUR
ITA 657/LKW/2018[2013-14]Status: Disposed19/7/2019AY 2013-14
SITARAM COMPUTECH PVT. LTD.,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUCKNOW
ITA 656/LKW/2018[2011-12]Status: Disposed19/7/2019AY 2011-12
INCOME TAX OFFICER (EXEMPTION ), LUCKNOW vs M/S. GURUKUL EDUCATION SOCIETY, LUCKNOW
ITA 654/LKW/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
MANU TIBREWAL,KANPUR vs INCOME TAX OFFICER, RANGE- 1(2), KANPUR
ITA 580/LKW/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
SHRI ASHISH KUMAR GUPTA,KANPUR vs INCOME TAX OFFICER- 4(3), KANPUR
ITA 488/LKW/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 445/LKW/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 444/LKW/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 443/LKW/2018[2013-14]Status: Disposed19/7/2019AY 2013-14
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 442/LKW/2018[2012-13]Status: Disposed19/7/2019AY 2012-13
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 441/LKW/2018[2011-12]Status: Disposed19/7/2019AY 2011-12
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 440/LKW/2018[2010-11]Status: Disposed19/7/2019AY 2010-11
DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,RAEBARELI vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 439/LKW/2018[2009-10]Status: Disposed19/7/2019AY 2009-10
SHRI RAMESH CHANDRA PATHAK,KANPUR vs INCOME TAX OFFICER- 4(1), KANPUR
ITA 361/LKW/2018[2013-14]Status: Disposed19/7/2019AY 2013-14
M/S U.P STATE YARN COMPANY LTD.,KANPUR vs DY.COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 359/LKW/2018[2007-08]Status: Disposed19/7/2019AY 2007-08
VIKAT EDUCATIONAL TRUST,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 198/LKW/2018[2016-17]Status: Disposed19/7/2019AY 2016-17
EMPOWER UTTAR PRADESH,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 653/LKW/2018[2018-19]Status: Disposed19/7/2019AY 2018-19
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S SHRI RAMSWAROOP CHARITABLE TRUST, LUCKNOW
ITA 557/LKW/2018[2014-15]Status: Disposed28/6/2019AY 2014-15
ANITA SRIVASTAVA,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE- 1, LUCKNOW
ITA 552/LKW/2018[2013-14]Status: Disposed28/6/2019AY 2013-14
SUSHIL TULI,SHAHJAHANPUR vs INCOME TAX OFFICER-1(5), SHAHJAHANPUR
ITA 553/LKW/2016[2012-13]Status: Disposed23/5/2019AY 2012-13
