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ITAT Lucknow Bench

2,675 judgments

DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S PAN PARAG INDIA LTD., KANPUR

ITA 402/LKW/2015[2011-12]Status: Disposed22/8/2019AY 2011-12

M/S MAGRATH PROPETIES PVT. LTD.,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR

ITA 714/LKW/2018[2015-16]Status: Disposed22/8/2019AY 2015-16

INCOME TAX OFFICER, UNNAO vs SRI KAMLESH CHANDRA, UNNAO

ITA 798/LKW/2017[2014-15]Status: Disposed22/8/2019AY 2014-15

DY. COMMISSIONER OF INCOME TAX, RG -2, LUCKNOW vs SHYAMJI AGARWAL, LUCKNOW

ITA 792/LKW/2017[2013-14]Status: Disposed22/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S. U.P. STOCK AND CAPITAL LIMITED, KANPUR

ITA 576/LKW/2018[2008-09]Status: Disposed22/8/2019AY 2008-09

DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S JAGRAN PRAKASHAN LTD., KANPUR

ITA 839/LKW/2014[2010-11]Status: Disposed22/8/2019AY 2010-11

INCOME TAX OFFICER-II, SHAHJAHANPUR vs SHEELA HOSPITAL & TRAUMA CENTRE, SHAHJAHANPUR

ITA 790/LKW/2014[2011-12]Status: Disposed22/8/2019AY 2011-12

JAGRAN PRAKASHAN LTD.,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-6, KANPUR

ITA 773/LKW/2014[2010-11]Status: Disposed22/8/2019AY 2010-11

PUTUL CHOUBEY vs DY. COMMISSIONER OF INCOME TAX,

ITA 92/LKW/2017[2012-13]Status: Disposed14/8/2019AY 2012-13

SHRI AMIT AGARWAL,BAREILLY vs INCOME TAX OFFICER, WARD-1(1), BAREILLY

ITA 233/LKW/2019[2010-11]Status: Disposed1/8/2019AY 2010-11

SMT. BHAGYAWATI,HARDOI vs INCOME TAX OFFICER- 3(2), HARDOI

ITA 229/LKW/2019[2014-15]Status: Disposed1/8/2019AY 2014-15

SHRI VIJAY KUMAR SHARMA,BAREILLY vs INCOME TAX OFFICER- 2(3), BAREILLY

ITA 168/LKW/2019[2009-10]Status: Disposed1/8/2019AY 2009-10

SHRI SANTOSH KUMAR SHARMA,BAREILLY vs INCOME TAX OFFICER- 2(2), BAREILLY

ITA 167/LKW/2019[2009-10]Status: Disposed1/8/2019AY 2009-10

M/S ZILA PARISHAD EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,RAIBARELI vs INCOME TAX OFFICER-2, RAIBARELI

ITA 70/LKW/2019[2013-14]Status: Disposed31/7/2019AY 2013-14

SHRI REET RAM,BAREILLY vs INCOME TAX OFFICER, WARD- 2(3), BAREILLY

ITA 335/LKW/2019[2010-11]Status: Disposed31/7/2019AY 2010-11

M/S. AXIS MOTORS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR

ITA 289/LKW/2019[2014-15]Status: Disposed31/7/2019AY 2014-15

SHRI PIYUSH AGARWAL,BAREILLY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BAREILLY

ITA 279/LKW/2019[2014-15]Status: Disposed31/7/2019AY 2014-15

SHRI MATAPHER PANDEY,RAEBAREILI vs INCOME TAX OFFICER, RAEBARELI

ITA 271/LKW/2019[2008-09]Status: Disposed31/7/2019AY 2008-09

SMT. MEENU MALHOTRA,KANPUR vs INCOME TAX OFFICER- 2(2), KANPUR

ITA 589/LKW/2018[2013-14]Status: Disposed31/7/2019AY 2013-14

RAM KRISHNA KALYAN TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 691/LKW/2018[NA]Status: Disposed19/7/2019