← All Benches
ITAT Lucknow Bench
2,675 judgments
INCOME TAX OFFICER-3(1), LUCKNOW vs G.S. MOTELS AND INFRACITY LIMITED, LUCKNOW
ITA 55/LKW/2017[2012-13]Status: Disposed22/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs ANOD PLASMA SPRAY LTD., KANPUR
ITA 452/LKW/2017[2012-13]Status: Disposed22/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX--4, KANPUR vs SRI SANJAY GUPTA, KANPUR
ITA 441/LKW/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
DY. COMMISSIONER OF INCOME TAX-4, KANPUR vs SHRI SAMEER GUPTA, KANPUR
ITA 440/LKW/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
DY. COMMISSIONER OF INCOME TAX--4, KANPUR vs SRI SANDEEP GUPTA, KANPUR
ITA 439/LKW/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
DY. COMMISSIONER OF INCOME TAX-4, KANPUR vs SRI YOGENDRA MOHAN GUPTA, KANPUR
ITA 438/LKW/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
DY.COMMISSIONER OF INCOME TAX -4, KANPUR vs SHRI SIDDHARTH GUPTA, KANPUR
ITA 436/LKW/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, GONDA vs SHRI JITENDRA SINGH, BASTI
ITA 340/LKW/2017[2010-11]Status: Disposed22/8/2019AY 2010-11
BALENDRA PRATAP SRIVASTAVA,BAHRAICH vs INCOME TAX OFFICER, GONDA
ITA 328/LKW/2017[2011-12]Status: Disposed22/8/2019AY 2011-12
INCOME TAX OFFICER-1(1), KANPUR vs SHRI ABHAY BENARA, KANPUR
ITA 184/LKW/2017[2013-14]Status: Disposed22/8/2019AY 2013-14
INCOME TAX OFFICER-(EXEPTION), LUCKNOW vs M/S F.I EDUCATIONAL & WELFARE SOCIETY, LUCKNOW
ITA 156/LKW/2017[2011-12]Status: Disposed22/8/2019AY 2011-12
INCOME TAX OFFICER-6(5), LUCKNOW vs M/S YASHARTH PARTH BUILDERS PVT. LTD., LUCKNOW
ITA 781/LKW/2016[2012-13]Status: Disposed22/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs SMT. ROHITA SURI, LUCKNOW
ITA 373/LKW/2016[2012-13]Status: Disposed22/8/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs SMT. MALVIKA SURI, LUCKNOW
ITA 370/LKW/2016[2012-13]Status: Disposed22/8/2019AY 2012-13
INCOME TAX OFFICER-3(4), LUCKNOW vs SRI SANTOSH KUMAR JAIN, LUCKNOW
ITA 278/LKW/2016[2009-10]Status: Disposed22/8/2019AY 2009-10
ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs SMT. ASHA CHAURASIA, LUCKNOW
ITA 11/LKW/2016[2010-11]Status: Disposed22/8/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S GARUN BUILDERS PVT. LTD., KANPUR
ITA 589/LKW/2015[2011-12]Status: Disposed22/8/2019AY 2011-12
I.T.O.-1(5), SHAHJAHANPUR vs M/S. SHEELA HOSPITAL & TRAUMA CENTER, SHAHJAHANPUR
ITA 574/LKW/2015[2010-11]Status: Disposed22/8/2019AY 2010-11
I.T.O., BASTI vs M/S CANE DEVELOPMENT COUNCIL, BASTI
ITA 568/LKW/2015[2010-11]Status: Disposed22/8/2019AY 2010-11
DY. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), LUCKNOW vs SHRI SHYAM KISHOR TONDON, BARABANKI
ITA 48/LKW/2015[2010-11]Status: Disposed22/8/2019AY 2010-11
