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INCOME TAX OFFICER-6(5), LUCKNOW vs M/S YASHARTH PARTH BUILDERS PVT. LTD., LUCKNOW | BharatTax
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INCOME TAX OFFICER-6(5), LUCKNOW vs. M/S YASHARTH PARTH BUILDERS PVT. LTD., LUCKNOW
INCOME TAX OFFICER-6(5), LUCKNOW vs. M/S YASHARTH PARTH BUILDERS PVT. LTD., LUCKNOW
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ITA 781/LKW/2016
Status: Disposed
ITAT Lucknow
22 August 2019
AY 2012-13
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