INCOME TAX OFFICER-3(1), LUCKNOW vs. G.S. MOTELS AND INFRACITY LIMITED, LUCKNOW

PDF · subscribers
ITA 55/LKW/2017Status: DisposedITAT Lucknow22 August 2019AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →