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JAGRAN PRAKASHAN LTD.,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-6, KANPUR | BharatTax

Home/JAGRAN PRAKASHAN LTD.,KANPUR vs. ASSTT. COMMISSIONER OF INCOME TAX-6, KANPUR

JAGRAN PRAKASHAN LTD.,KANPUR vs. ASSTT. COMMISSIONER OF INCOME TAX-6, KANPUR

ITA 773/LKW/2014Status: DisposedITAT Lucknow22 August 2019AY 2010-11

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