UNITED COMMERCIAL COOPERATIVE BANK LTD.,KANPUR vs. INCOME TAX OFFICER (TDS)-II, KANPUR

PDF · subscribers
ITA 751/LKW/2016Status: DisposedITAT Lucknow18 January 2019AY 2006-07

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →