← All Benches
ITAT Lucknow Bench
2,673 judgments
SULTANPUR ZILA SAHKARI BANK LIMITED,SULTANPUR vs ACIT, DCIT CIRCLE FAIZABAD
ITA 382/LKW/2025[2015-16]Status: Disposed24/9/2026AY 2015-16
PRIYA NIGAM,LUCKNOW vs NFAC DELHI/ITO-3(1), LUCKNOW
ITA 1010/LKW/2025[2021-22]Status: Disposed24/9/2026AY 2021-22
SHRI RASIK BALLABH RASTOGI,LUCKNOW vs INCOME TAX OFFICER- 6(3), LUCKNOW
ITA 445/LKW/2019[2014-15]Status: Disposed24/9/2026AY 2014-15
PRASHANT KUMAR BASSI,LUCKNOW vs ITO-1(1),LUCKNOW-NEW, PRATYAKSH KAR BHAWAN
ITA 517/LKW/2026[2016-17]Status: Disposed21/9/2026AY 2016-17
CHANDRAMANOHAR DISTRIBUTORS PRIVATE LIMITED,SHAHJAHANPUR vs ITO-1(4) SHAHJAHANPUR-1, SHAHJAHANPUR
ITA 516/LKW/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
INCOME TAX OFFICER (EXEMPTION), KANPUR vs M/S ABHINAV SHIKSHAN EVAM JAN KALYAN SEWA SAMITI, KANPUR
ITA 526/LKW/2017[2008-09]Status: Disposed21/9/2026AY 2008-09
AROON BHATIA,GHULADIYA BHINDARA THANA NEORIA MAJHOLA PILIBHIT vs CIT(A), OPP PRBHA TALKIES
ITA 186/LKW/2026[2011-2012]Status: Disposed18/9/2026AY 2011-2012
SHAURABH GUPTA,BARABANKI vs ITO-5(5), BARABANKI
ITA 163/LKW/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
LATE HANS RAJ T/H LEGAL HEIR VISHAL ARORA,LUCKNOW vs DCIT/ ACIT-3, LUCKNOW-NEW, LUCKNOW
ITA 677/LKW/2024[2017-2018]Status: Disposed18/9/2026AY 2017-2018
GAUTAM SADANA,LUCKNOW vs INCOME TAX OFFICER, RANGE-4(5), LUCKNOW
ITA 497/LKW/2026[2014-15]Status: Disposed16/9/2026AY 2014-15
JITENDRA SHUKLA,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 486/LKW/2026[2012-13]Status: Disposed14/9/2026AY 2012-13
ADARSH SHIKSHA SANSTHAN,UNNAO vs INCOME TAX OFFICER, EXEMPTION WARD, LUCKNOW
ITA 883/LKW/2025[2020-21]Status: Disposed14/9/2026AY 2020-21
VINEET SHARMA,KANPUR vs ACIT-CC-2, KANPUR
ITA 261/LKW/2024[2019-20]Status: Disposed11/9/2026AY 2019-20
DCIT CIRCLE-3, LUCKNOW vs SAHARA CITY HOMES- BHUBNESHWAR, SAHARA INDIA CENTRE LUCKNOW
ITA 247/LKW/2023[2012-13]Status: Disposed11/9/2026AY 2012-13
HARDOI DISTRICT CANE GROWERS CO-OPERATIVE SOCIETY LIMITED,LAKHIMPUR KHERI vs THE INCOME TAX OFFICER, RANGE-3(2), HARDOI
ITA 509/LKW/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
RAJEEV JAISWAL AND OTHERS,BAREILY vs ASSESSMENT UNIT, NFAC
ITA 35/LKW/2024[2020-21]Status: Disposed10/9/2026AY 2020-21
COOPERATIVE CANE DEVELOPMENT UNION LTD GANAULI,GANAULI RAUZA GAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, ASSESSING OFFICER NFAC DELHI
ITA 472/LKW/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
REENA SINGH,LUCKNOW vs ITO-3(3), LUCKNOW
ITA 271/LKW/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
SUNIL KUMAR GUPTA,KANPUR vs ITO WARD(1)(1)(3) KANPUR, KANPUR
ITA 474/LKW/2026[2017-2018]Status: Disposed7/9/2026AY 2017-2018
SHOBH NATH SHARMA,LUCKNOW vs ITO -1(4), LUCKNOW, LUCKNOW
ITA 459/LKW/2026[2016-17]Status: Disposed3/9/2026AY 2016-17