← All Benches

ITAT Lucknow Bench

2,675 judgments

SATYA PRAKASH SINGH,GOVIND NAGAR BHAN PURI vs ITO 3(4) LAKHIMPUR 1, OFFICE OF INCOME TAX OFFICER

ITA 290/LKW/2026[2020-2021]Status: Disposed3/6/2026AY 2020-2021

PASHVINDER SINGH,PILIBHIT vs ITO, PILILBHIT

ITA 284/LKW/2026[2017-2018]Status: Disposed3/6/2026AY 2017-2018

NEETU AGNIHOTRI,RAEBARELI vs INCOMEATAX OFFICER, RAEBARELI

ITA 160/LKW/2026[2018-2019]Status: Disposed3/6/2026AY 2018-2019

SUHAIEL ALI,SHAHJAHANPUR vs INCOME TAX OFFICER-1(5), SHAHJANPUR

ITA 526/LKW/2025[2016-17]Status: Disposed3/6/2026AY 2016-17

RAM KHELAWAN,LUCKNOW vs INCOME TAX OFFICER-6(3), LUCKNOW

ITA 410/LKW/2025[2014-15]Status: Disposed3/6/2026AY 2014-15

RIMJHIM STAINLESS LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX CC-II, KANPUR

ITA 370/LKW/2025[2015-16]Status: Disposed3/6/2026AY 2015-16

VISHWANATH YADAV,SIDDHARTH NAGAR vs ITO-BASTI-NEW, BASTI

ITA 189/LKW/2025[2017-18]Status: Disposed3/6/2026AY 2017-18

VISHWANATH YADAV,SIDDHARTH NAGAR vs ITO-BASTI NEW, BASTI

ITA 188/LKW/2025[2016-17]Status: Disposed3/6/2026AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, KANPUR, KANPUR vs M/S RICH UDYOG NETWORK LIMITED, KANPUR

ITA 140/LKW/2025[2014-15]Status: Disposed3/6/2026AY 2014-15

MOHAMMAD NAVED SHAH,KANPUR vs LD. INCOME TAX OFFICER, WARD - 1(3)(2), KANPUR, KANPUR

ITA 344/LKW/2026[2010-2011]Status: Disposed2/6/2026AY 2010-2011

ASHOK CHANDRA SAXENA,LUCKNOW vs DCIT / ACIT-1, LUCKNOW , LUCKNOW

ITA 298/LKW/2026[2019-20]Status: Disposed2/6/2026AY 2019-20

BASTI WINES COMPANY,BASTI vs ACITT, CIRCLE- 1(1)(1), KANPUR

ITA 759/LKW/2025[2017-18]Status: Disposed2/6/2026AY 2017-18

PALIWAL DIAGNOSTICS PRIVATE LIMITED,KANPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), KANPUR

ITA 684/LKW/2025[2020-21]Status: Disposed2/6/2026AY 2020-21

VIJAY KUMAR RUNGTA,HARDOI vs ITO-3(3), HARDOI, HARDOI

ITA 331/LKW/2025[2011-12]Status: Disposed2/6/2026AY 2011-12

PUSHP KUMAR TRIPATHI,KANPUR vs LD. INCOME TAX OFFICER, WARD - 1(2)(3), KANPUR, KANPUR

ITA 342/LKW/2026[2010-2011]Status: Disposed1/6/2026AY 2010-2011

BABU RAM,BAREILLY vs ITO-1(1), BAREILLY

ITA 336/LKW/2026[2017-18]Status: Disposed1/6/2026AY 2017-18

NARENDRA PRATAP SINGH,LUCKNOW vs ITO-5(1), LUCKNOW-NEW, LUCKNOW

ITA 270/LKW/2026[2018-19]Status: Disposed1/6/2026AY 2018-19

NARENDRA PRATAP SINGH,LUCKNOW vs ITO-5(1), LUCKNOW-NEW, LUCKNOW

ITA 269/LKW/2026[2018-19]Status: Disposed1/6/2026AY 2018-19

GANGOTRI VIHAR SEHKARI AWAS SAMITI,LUCKNOW vs INCOME TAX OFFICER, NFAC, DELHI

ITA 42/LKW/2026[2016-17]Status: Disposed29/5/2026AY 2016-17

BHAGWAN PRATAP SINGH,VILLAGE DAREHATA, DISTRICT UNNAO vs INCOME TAX OFFICER, UNNAO

ITA 24/LKW/2026[2016-2017]Status: Disposed29/5/2026AY 2016-2017