← All Benches
ITAT Lucknow Bench
2,675 judgments
SATYA PRAKASH SONI,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW
ITA 133/LKW/2025[2013-2014]Status: Disposed23/6/2026AY 2013-2014
ASSTT. COMMISSIONER OF INCOME TAX, RANGE-3, LUCKNOW vs SHRI ABHISHEK AGARWAL, BARABANKI
ITA 162/LKW/2023[2014-15]Status: Disposed23/6/2026AY 2014-15
ATUL KUMAR,UNNAO vs THE INCOME TAX OFFICER, WARD-2(4), UNNAO
ITA 408/LKW/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
JITENDER PAL SINGH ANEJA,BAREILLY vs INCOME TAX OFFICER-1(2), BAREILLY
ITA 313/LKW/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
ATUL KUMAR,UNNAO vs THE INCOME TAX OFFICER, WARD-2(4), UNNAO
ITA 403/LKW/2026[2019-20]Status: Disposed11/6/2026AY 2019-20
TABASSUM,BAREILLY vs ASSTT. COMMISSIONER OF INCOME TAX-1, BAREILLY
ITA 722/LKW/2025[2023-24]Status: Disposed11/6/2026AY 2023-24
DCIT, CIRCLE-2(1)(1), KANPUR, KANPUR vs JAGRAN PRAKASHAN LIMITED, KANPUR
ITA 523/LKW/2025[2018-19]Status: Disposed11/6/2026AY 2018-19
JASMEEN BINDRA,BAREILLY vs INCOME TAX OFFICER 1(1), WARD-1(1), BAREILLY
ITA 420/LKW/2025[2015-16]Status: Disposed11/6/2026AY 2015-16
SHRI NARENDRA BAHADUR SINGH,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, LUCKNOW
ITA 53/LKW/2020[2017-18]Status: Disposed11/6/2026AY 2017-18
SHAZIA KHAN,SITAPUR vs INCOME TAX OFFICER, LAKHIMPUR
ITA 396/LKW/2026[2024-25]Status: Disposed9/6/2026AY 2024-25
BALVINDER SINGH SAHOTA,PILIBHIT vs ITO-2(4),PILIBHIT-1, PILIBHIT
ITA 390/LKW/2026[2015-16]Status: Disposed9/6/2026AY 2015-16
SARAS SANRAKSHAN SAMITI,LUCKNOW vs ITO, EXEMPTION WARD, LUCKNOW
ITA 371/LKW/2026[2018-19]Status: Disposed9/6/2026AY 2018-19
RAJDHANI NAGAR SAHKARI BANK LTD.,LUCKNOW vs THE ADDL./JDIT (I& C),, LUCKNOW
ITA 145/LKW/2026[2023-24]Status: Disposed9/6/2026AY 2023-24
RAJDHANI NAGAR SAHKARI BANK LTD.,LUCKNOW vs THE ADDL./JDIT (I&C),, LUCKNOW
ITA 143/LKW/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
M/S. MAHARANA PRATAP POLYTECHNIC SOCIETY ,UTTAR PRADESH vs DCIT, LUCKNOW
ITA 1/LKW/2026[2016-17]Status: Disposed9/6/2026AY 2016-17
HARJEET SINGH CHHABRA,FAIZABAD vs INCOME TAX OFFICER-I, FAIZABAD
ITA 796/LKW/2025[2014-15]Status: Disposed9/6/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), KANPUR, KANPUR vs JAGRAN PRAKASHAN LIMITED, KANPUR
ITA 381/LKW/2025[2015-16]Status: Disposed9/6/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, SITAPUR vs DEVRAJ LIQUOR, SITAPUR
ITA 77/LKW/2025[2022-23]Status: Disposed4/6/2026AY 2022-23
DEVRAJ LIQUOR,SITAPUR vs PR. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 377/LKW/2025[2020-21]Status: Disposed4/6/2026AY 2020-21
INCOME TAX OFFICER. 6(2) LUCKNOW, LUCKNOW vs MOTI LAL AND SONS, LUCKNOW
ITA 117/LKW/2024[2017-18]Status: Disposed4/6/2026AY 2017-18