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ITAT Lucknow Bench

2,675 judgments

LALLU,SITAPUR vs INCOME TAX OFFICER, SITAPUR

ITA 940/LKW/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

DEEPAK MISHRA,LUCKNOW vs INCOME TAX OFFICER-5(1), LUCKNOW

ITA 939/LKW/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

DEEPAK MISHRA,LUCKNOW vs INCOME TAX OFFICER-5(1), LUCKNOW

ITA 938/LKW/2025[2014-15]Status: Disposed25/5/2026AY 2014-15

JESUS MISSION CHARITABLE SOCIETY,SITAPUR vs ASSESSING OFFICER, EXEMPTION WARD, BAREILLY

ITA 936/LKW/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

SARVESH KUMAR SHUKLA,KANPUR vs THE ITO, WARD-1(3)(4), KANPUR

ITA 929/LKW/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

SHRI NEERAJ PANDEY,KANPUR vs THE INCOME TAX OFFICER, WARD 2(2)(3), KANPUR

ITA 922/LKW/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,LAKHIMPUR KHERI vs ASSESSMENT UNIT/ACIT, SITAPUR

ITA 916/LKW/2025[2022-23]Status: Disposed25/5/2026AY 2022-23

HARI RAM,SANT KABIR NAGAR vs ASSESSMENT CENTRE, , NFAC

ITA 868/LKW/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

HARI RAM,SANT KABIR NAGAR vs ASSESSMENT CENTRE, NFAC, DELHI

ITA 867/LKW/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

GAHOI VAISHYA KALYAN SAMITI ,KANPUR vs INCOME TAX OFFICER (EXEMPTION), KANPUR

ITA 635/LKW/2025[2015-16]Status: Disposed25/5/2026AY 2015-16

ACIT, CENTRAL CIRCLE-II, LUCKNOW, LUCKNOW vs M/S G.S. MOTELS & INFRACITY PVT. LTD., LUCKNOW

ITA 459/LKW/2025[2011-12]Status: Disposed25/5/2026AY 2011-12

M/S. TRIVENI HANDLOOMS LIMITED,KANPUR vs INCOME TAX OFFICER, KANPUR

ITA 279/LKW/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

INCOME-TAX OFFICER - 2(2), BAREILLY, BAREILLY vs SAHAKARI GANNA VIKAS SAMITI LIMTED FARIDPUR, FARIDPUR, BAREILLY

ITA 763/LKW/2024[2020]Status: Disposed25/5/2026

HAFIZ MUHAMMAD SAGEER QURESHI,BAREILLY vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTER (NFAC), DELHI

ITA 680/LKW/2024[2014-15]Status: Disposed25/5/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, LUCKNOW, LUCKNOW vs SHERVANI INDUSTRIAL SYNDICATE LIMITED, ALLAHABAD

ITA 472/LKW/2024[2010-11]Status: Disposed25/5/2026AY 2010-11

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs BLUE WORLD CORPORATION PRIVATE LIMITED, KANPUR

ITA 439/LKW/2023[2013-14]Status: Disposed25/5/2026AY 2013-14

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs BLUE WORLD CORPORATION PRIVATE LIMITED, KANPUR

ITA 438/LKW/2023[2013-14]Status: Disposed25/5/2026AY 2013-14

ACIT, RANGE-1, LUCKNOW vs LALJI JEWELLERS PVT. LTD., LUCKNOW

ITA 434/LKW/2020[2017-18]Status: Disposed25/5/2026AY 2017-18

M/S. LALJI JEWELLERS PVT. LTD.,LUCKNOW vs THE DCIT/ACIT-4, LUCKNOW

ITA 373/LKW/2020[2017-18]Status: Disposed25/5/2026AY 2017-18

FIZZA ABDI,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW

ITA 317/LKW/2026[2015-16]Status: Disposed22/5/2026AY 2015-16