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ITAT Lucknow Bench

2,675 judgments

SHRI SANJEEV AGARWAL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW

ITA 446/LKW/2019[2015-16]Status: Disposed20/9/2019AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR vs M/S. RAJAT INFRA DEVELOPERS PRIVATE LIMITED, KANPUR

ITA 160/LKW/2019[2014-15]Status: Disposed20/9/2019AY 2014-15

SRI VISHWA NATH GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR

ITA 719/LKW/2018[2015-16]Status: Disposed20/9/2019AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW vs SHRI FURQUAN ALI, LUCKNOW

ITA 650/LKW/2018[2012-13]Status: Disposed20/9/2019AY 2012-13

M/S. ACADEMY OF MASS COOMUNICATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 647/LKW/2018[NA]Status: Disposed20/9/2019

SHRI RAMESH MISHRA,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW

ITA 646/LKW/2018[2011-12]Status: Disposed20/9/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX- 2, KANPUR vs M/S. MAHAVIR SHIP BREKERS, KANPUR

ITA 622/LKW/2018[2013-14]Status: Disposed20/9/2019AY 2013-14

RAJENDRA KUMAR AND COMPANY,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 2, KANPUR

ITA 584/LKW/2018[2014-15]Status: Disposed20/9/2019AY 2014-15

M/S. SAI BUILDERS,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- II, KANPUR

ITA 543/LKW/2018[2009-10]Status: Disposed20/9/2019AY 2009-10

SMT. VANI JAIN,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 4, KANPUR

ITA 465/LKW/2018[2015-16]Status: Disposed20/9/2019AY 2015-16

INTERCONTINENTAL ENTERPRISES PRIVATE LIMITED,KANPUR vs INCOME TAX OFFICER- 6(2), KANPUR

ITA 462/LKW/2018[2014-15]Status: Disposed20/9/2019AY 2014-15

INCOME TAX OFFICER -(EXEMPTION), LUCKNOW vs M/S APS ACADEMY, LUCKNOW

ITA 471/LKW/2017[2008-09]Status: Disposed20/9/2019AY 2008-09

INCOME TAX OFFICER -(EXEMPTION), LUCKNOW vs M/S APS ACADEMY, LUCKNOW

ITA 470/LKW/2017[2006-07]Status: Disposed20/9/2019AY 2006-07

SHRI ANURAG RASTOGI,KANPUR vs INCOME TAX OFFICER- 3(1), KANPUR

ITA 360/LKW/2019[2014-15]Status: Disposed6/9/2019AY 2014-15

GAUTAM BUDH JAN KALYAN SEVA SANSTHAN,AZAMGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 290/LKW/2019[NA]Status: Disposed6/9/2019

INCOME TAX OFFICER - 3(5), KANPUR vs SHRI TUSHAR GUPTA, KANPUR

ITA 119/LKW/2019[2015-16]Status: Disposed6/9/2019AY 2015-16

SHRI SHIV SHANKER GUPTA,LUCKNOW vs INCOME TAX OFFICER- IV(4), LUCKNOW

ITA 673/LKW/2018[2006-07]Status: Disposed6/9/2019AY 2006-07

ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-V, LUCKNOW vs M/S. PREMIER CAR SALES LIMITED, LUCKNOW

ITA 672/LKW/2018[2015-16]Status: Disposed6/9/2019AY 2015-16

YOUNG BODHISATYA SOCIETY INDIA,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 525/LKW/2018[NA]Status: Disposed6/9/2019

M/S HOMERA TANNING INDUSTRIES PRIVATE LIMITED,KANPUR vs DY.COMMISSIONER OF INCOME TAX-6, KANPUR

ITA 397/LKW/2018[2014-15]Status: Disposed6/9/2019AY 2014-15