← All Benches

ITAT Lucknow Bench

2,675 judgments

M/S. SAVARIA ROLLER FLOUR MILLS PRIVATE LIMTED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR

ITA 321/LKW/2018[2013-14]Status: Disposed6/9/2019AY 2013-14

SHRI RAGHAV GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-4, KANPUR

ITA 306/LKW/2018[2013-14]Status: Disposed6/9/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-V, LUCKNOW vs M/S. PREMIER CAR SALES LIMITED, LUCKNOW

ITA 249/LKW/2018[2014-15]Status: Disposed6/9/2019AY 2014-15

M/S PROGRAMME SUPPORT UNIT FOUNDATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 240/LKW/2018[NA]Status: Disposed6/9/2019

M/S. PROGRAMME SUPPORT UNIT FOUNDATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW

ITA 239/LKW/2018[NA]Status: Disposed6/9/2019

INCOME TAX OFFICER-2(1), LUCKNOW vs SHRI ARPAN AGARWAL, LUCKNOW

ITA 559/LKW/2017[2014-15]Status: Disposed6/9/2019AY 2014-15

SURYA COMMERCIALS LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX, RANGE-6, KANPUR

ITA 507/LKW/2017[2010-11]Status: Disposed6/9/2019AY 2010-11

SMT. ANJU BANGER,KANPUR vs INCOME TAX OFFICER, KANPUR

ITA 169/LKW/2016[2005-06]Status: Disposed6/9/2019AY 2005-06

INCOME TAX OFFICER, KANPUR vs M/S INDO TRACTORS LTD., KANPUR

ITA 593/LKW/2014[2007-08]Status: Disposed22/8/2019AY 2007-08

DY. COMMISSIONER OF INCOME TAX-IV, LUCKNOW vs SHRI JASMINDER SINGH, LUCKNOW

ITA 357/LKW/2019[2012-13]Status: Disposed22/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs M/S. ROMIT BUILDERS PRIVATE LIMITED, LUCKNOW

ITA 342/LKW/2019[2015-16]Status: Disposed22/8/2019AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs M/S. NOVA HOSPITAL LIMITED, LUCKNOW

ITA 264/LKW/2019[2013-14]Status: Disposed22/8/2019AY 2013-14

INCOME TAX OFFICER- 6(3), LUCKNOW vs SHRI PRIYANSHU RASGOGI, LUCKNOW

ITA 217/LKW/2019[2016-17]Status: Disposed22/8/2019AY 2016-17

JOINT COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs SHRI SANTOSH KUMAR AGARWAL, LUCKNOW

ITA 212/LKW/2019[2012-13]Status: Disposed22/8/2019AY 2012-13

INCOME TAX OFFICER- 6(4), LUCKNOW vs M/S. VITAL PROJECTS PRIVATE LIMITED, LUCKNOW

ITA 211/LKW/2019[2014-15]Status: Disposed22/8/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX -(EXEMPTION), LUCKNOW vs M/S U.P HINDI SANSTHAN, LUCKNOW

ITA 197/LKW/2019[2013-14]Status: Disposed22/8/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR vs SHRI VIVEK KUMAR AGARWAL, KANPUR

ITA 188/LKW/2019[2014-15]Status: Disposed22/8/2019AY 2014-15

INCOME TAX OFFICER- 2(3), KANPUR vs SMT. RENUKA AGARWAL, KANPUR

ITA 149/LKW/2019[2015-16]Status: Disposed22/8/2019AY 2015-16

INCOME TAX OFFICER- 2(3), KANPUR vs SHRI RAJIV KUMAR, KANPUR

ITA 148/LKW/2019[2014-15]Status: Disposed22/8/2019AY 2014-15

INCOME TAX OFFICER- 2(2), KANPUR vs SMT. KAVITA THAKKAR, KANPUR

ITA 144/LKW/2019[2014-15]Status: Disposed22/8/2019AY 2014-15