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DCIT vs M/S. Nova Hospital Limited… | ITAT Lucknow 2019 | BharatTax
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DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs. M/S. NOVA HOSPITAL LIMITED, LUCKNOW
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs. M/S. NOVA HOSPITAL LIMITED, LUCKNOW
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ITA 264/LKW/2019
Status: Disposed
ITAT Lucknow
22 August 2019
AY 2013-14
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