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ITAT Lucknow Bench
2,675 judgments
M/S MAGRATH PROPETIES PVT. LTD.,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR
ITA 715/LKW/2018[2016-17]Status: Disposed22/8/2019AY 2016-17
M/S MAGRATH PROPETIES PVT. LTD.,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR
ITA 713/LKW/2018[2010-11]Status: Disposed22/8/2019AY 2010-11
M/S. MAGRATH PROPERTIES PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR
ITA 712/LKW/2018[2009-10]Status: Disposed22/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR vs GAGANDEEP CONSTRUCTION COMPANY PRIVATE LIMITED, KANPUR
ITA 690/LKW/2018[2012-13]Status: Disposed22/8/2019AY 2012-13
ASTT. COMMISSIONER OF INCOME TAX-1, KANPUR vs HARVINDER SINGH BHASIN, KANPUR
ITA 678/LKW/2018[2013-14]Status: Disposed22/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs RANJU SINGH EDUCATIONAL SOCIETY, VARANASI
ITA 662/LKW/2018[2015-16]Status: Disposed22/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S. RAMDEVI SHANTIDEVI COLD STORAGE PRIVATE LIMITED, KANPUR
ITA 659/LKW/2018[2010-11]Status: Disposed22/8/2019AY 2010-11
INCOME TAX OFFICER (EXEMPTIONS), LUCKNOW vs M/S. YOGESHWAR RISHIKULBAL VED VIDYA PEETH, LUCKNOW
ITA 652/LKW/2018[2010-11]Status: Disposed22/8/2019AY 2010-11
INCOME TAX OFFICER-(EXEPTION), LUCKNOW vs M/S F.I EDUCATIONAL & WELFARE SOCIETY, LUCKNOW
ITA 651/LKW/2018[2013-14]Status: Disposed22/8/2019AY 2013-14
NARAINSHREE FOUNDATION,JALAUN vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 627/LKW/2018[2018-19]Status: Disposed22/8/2019AY 2018-19
INCOME TAX OFFICER- 2(2), KANPUR vs SHRI MAHENDRA PRATAP SINGH, KANPUR
ITA 624/LKW/2018[2013-14]Status: Disposed22/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR vs M/S. RAJAT INFRA DEVELOPERS PRIVATE LIMITED, KANPUR
ITA 621/LKW/2018[2014-15]Status: Disposed22/8/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-5, LUCKNOW vs M/S. OLUMPUS GLASSES PRIVATE LIMTED, LUCKNOW
ITA 613/LKW/2018[2015-16]Status: Disposed22/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs INDIAN INSTITUTE OF MANAGEMENT, LUCKNOW
ITA 561/LKW/2018[2010-11]Status: Disposed22/8/2019AY 2010-11
SHRI VISHVENDU GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR
ITA 55/LKW/2018[2013-14]Status: Disposed22/8/2019AY 2013-14
SHRI VISHVENDU GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR
ITA 54/LKW/2018[2012-13]Status: Disposed22/8/2019AY 2012-13
SHRI VISHVENDU GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR
ITA 53/LKW/2018[2011-12]Status: Disposed22/8/2019AY 2011-12
SHRI VISHVENDU GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR
ITA 52/LKW/2018[2010-11]Status: Disposed22/8/2019AY 2010-11
SMT. HEEMA AGARWAL,KANPUR vs INCOME TAX OFFICER, WARD- 4(3), KANPUR
ITA 513/LKW/2018[2015-16]Status: Disposed22/8/2019AY 2015-16
SHRI VISHVENDU GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR
ITA 51/LKW/2018[2009-10]Status: Disposed22/8/2019AY 2009-10