← All Benches
ITAT Lucknow Bench
2,675 judgments
THE DIVYA JYOTI SEVA SANSTHAN,PRATAPGARH vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 464/LKW/2019[NA]Status: Disposed7/1/2020
THE DIVYA JYOTI SEVA SANSTHAN,PRATAPGARH vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 463/LKW/2019[NA]Status: Disposed7/1/2020
M/S. SAHARA CREDIT COOPERATIVE SOCIETY,LUCKNOW vs JOINT COMMISSIONER OF INCOME TAX (TDS), LUCKNOW
ITA 16/LKW/2018[2015-16]Status: Disposed7/1/2020AY 2015-16
SHRI RAJESH KUMAR VERMA,LUCKNOW vs INCOME TAX OFFICER- 4(3), LUCKNOW
ITA 613/LKW/2019[2011-12]Status: Disposed11/12/2019AY 2011-12
PRASHANT SAHKARI AWAS SAMITI,KANPUR vs INCOME TAX OFFICER- 1(5), KANPUR
ITA 689/LKW/2018[2007-08]Status: Disposed11/12/2019AY 2007-08
SHRI RAJESH KUMAR VERMA,LUCKNOW vs INCOME TAX OFFICER- 4(3), LUCKNOW
ITA 563/LKW/2019[2010-11]Status: Disposed11/12/2019AY 2010-11
SHRI DEEPAK KUMAR SHUKLA,LUCKNOW vs INCOME TAX OFFICER-II(1), LUCKNOW
ITA 25/LKW/2015[2005-06]Status: Disposed12/11/2019AY 2005-06
M/S SINGH CONSTRUCTION CO. vs INCOME TAX OFFICER, RAIBARELI
ITA 22/LKW/2015[2009-10]Status: Disposed12/11/2019AY 2009-10
M/S. D.N. ASSOCIATES,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-V, LUCKNOW
ITA 2/LKW/2019[2014-15]Status: Disposed25/10/2019AY 2014-15
M/S. MOTI LAL DULICHAND (P) LTD.,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-4, KANPUR
ITA 540/LKW/2018[2013-14]Status: Disposed25/10/2019AY 2013-14
M/S. U.P. GOVT. EMPLOYEES WELFARE CORPORATION,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX,RANGE-2, LUCKNOW
ITA 407/LKW/2018[2014-15]Status: Disposed25/10/2019AY 2014-15
THE BRANCH MANAGER, ICICI BANK,KANPUR vs JOINT DIRECTOR OF INCOME TAX (I&CI), KANPUR
ITA 254/LKW/2018[2015-16]Status: Disposed25/10/2019AY 2015-16
M/S INDIAN COATING & LAMINATING CORPORATION,KANPUR vs DY. COMMISSIONER OF INCOME TAX-2, KANPUR
ITA 643/LKW/2017[2014-15]Status: Disposed25/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (TDS), LUCKNOW vs DIRECTOR, DIRECTORATE OF GEOLOGY AND MINING, LUCKNOW
ITA 290/LKW/2017[2015-16]Status: Disposed25/10/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (TDS), LUCKNOW vs DIRECTOR, DIRECTORATE OF GEOLOGY AND MINING, LUCKNOW
ITA 289/LKW/2017[2014-15]Status: Disposed25/10/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (TDS), LUCKNOW vs DIRECTOR, DIRECTORATE OF GEOLOGY AND MINING, LUCKNOW
ITA 288/LKW/2017[2013-14]Status: Disposed25/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (TDS), LUCKNOW vs DIRECTOR, DIRECTORATE OF GEOLOGY AND MINING, LUCKNOW
ITA 287/LKW/2017[2012-13]Status: Disposed25/10/2019AY 2012-13
DIVYANG DEVELOPMENT SOCIETY,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 496/LKW/2019[NA]Status: Disposed11/10/2019
ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs SHRI BADRI NATH AGNIHOTRI, LUCKNOW
ITA 278/LKW/2019[2008-09]Status: Disposed11/10/2019AY 2008-09
SHRI VINOD KUMAR AGARWAL,LUCKNOW vs INCOME TAX OFFICER- 4(5), LUCKNOW
ITA 454/LKW/2019[2011-12]Status: Disposed20/9/2019AY 2011-12
