← All Benches
ITAT Lucknow Bench
2,675 judgments
INCOME TAX OFFICER- 4(2), LUCKNOW vs SHRI MOHEMMED RAUF, LUCKNOW
ITA 337/LKW/2019[2013-14]Status: Disposed6/2/2020AY 2013-14
MRS. LALITA VERMA,LUCKNOW vs INCOME TAX OFFICER- 4(2), LUCKNOW
ITA 311/LKW/2019[2011-12]Status: Disposed6/2/2020AY 2011-12
ASHARFI LAL SEWA TRUST,BAREILLY vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 19/LKW/2018[2018-19]Status: Disposed6/2/2020AY 2018-19
SMT. ARCHANA SHUKLA,LUCKNOW vs INCOME TAX OFFICER- 4(1), LUCKNOW
ITA 426/LKW/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
NSP ENTERPRISES,VARANASI vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 332/LKW/2019[NA]Status: Disposed5/2/2020
SUPERINTENDENT, DISTRICT JAIL,SHAHJAHANPUR vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 253/LKW/2019[2015-16]Status: Disposed5/2/2020AY 2015-16
SUPERINTENDENT, DISTRICT JAIL,SHAHJAHANPUR vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 252/LKW/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
SHRI SAHDEO PRASAD MISHRA MANAGER OF M/S. BANWARI DEVI SHIKSHA PRASAR SAMITI,BAHRAICH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 310/LKW/2019[NA]Status: Disposed4/2/2020
SHRI MINHAJ AHMAD WARSI,FAIZABAD vs INCOME TAX OFFICER-1, FAIZABAD
ITA 611/LKW/2019[2010-11]Status: Disposed29/1/2020AY 2010-11
SHRI CHANDRA SHEKHAR KHOSLA,LUCKNOW vs DEPUTY COMMSSIONER OF INCOME TAX-2, LUCKNOW
ITA 735/LKW/2019[2015-16]Status: Disposed27/1/2020AY 2015-16
M/S. RISHA TOUR AND TRAVELS,KANPUR vs INCOME TAX OFFICER- 2(3), KANPUR
ITA 606/LKW/2018[2014-15]Status: Disposed23/1/2020AY 2014-15
SHRI GAHOI VAISH PANCHAYAT,JHANSI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 164/LKW/2018[NA]Status: Disposed22/1/2020
AKHIL BHARTIYA JAN KALYAN SAMITI,ALLAHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 568/LKW/2017[N.A]Status: Disposed22/1/2020
SMT. SWAROOPMA TRIPATHI,FAIZABAD vs INCOME TAX OFFICER-II, FAIZABAD
ITA 593/LKW/2019[2010-11]Status: Disposed15/1/2020AY 2010-11
KAILASH KUNJ DWADASH JYOTIRLING CHARITABLE TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 532/LKW/2019[NA]Status: Disposed10/1/2020
ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs LATE SMT. KUSUM AGARWAL L/HR. SHRI DESH RAJ AGARWAL, LUCKNOW
ITA 251/LKW/2019[2012-13]Status: Disposed10/1/2020AY 2012-13
M/S. KANPUR ORGANICS PRIVATE LIMTED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, KANPUR
ITA 675/LKW/2018[2016-17]Status: Disposed10/1/2020AY 2016-17
RAM SWAROOP MEMORIAL CHARITABLE TRUST,BAREILLY vs INCOME TAX OFFICER (EXEMPTION), BAREILLY
ITA 1/LKW/2017[2007-08]Status: Disposed10/1/2020AY 2007-08
ACE INFRAZONE PRIVATE LIMITED,BAREILLY vs INCOME TAX OFFICER, WARD-1(1), BAREILLY
ITA 531/LKW/2019[2015-16]Status: Disposed7/1/2020AY 2015-16
KIRTI FOUNDATION OF NURSING AND PARA MEDICAL SCIENCES,SONEBHADRA vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 525/LKW/2019[NA]Status: Disposed7/1/2020
