← All Benches
ITAT Lucknow Bench
2,675 judgments
BASIC SHIKSHA ADHIKARI, SERV SHIKSHA ABHIYAN,AYODHYA vs INCOME TAX OFFCER (TDS), FAIZABAD
ITA 51/LKW/2019[2011-12]Status: Disposed19/3/2020AY 2011-12
SAINA JAN SEWA SAMITI,BAREILLY vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 499/LKW/2019[NA]Status: Disposed19/3/2020
HARVINDER KUMAR SAHNI,LAKHIMPUR-KHERI vs DY. COMMISSIONER OF INCOME TAX, SITAPUR
ITA 28/LKW/2016[2011-12]Status: Disposed19/3/2020AY 2011-12
NEMINATH DIGAMBER JAIN MANDIR,MATHURA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 451/LKW/2019[NA]Status: Disposed17/3/2020
SRI ASHOK KUMAR GUPTA,HARDOI vs I.T.O. -3(2), HARDOI
ITA 30/LKW/2020[2013-14]Status: Disposed16/3/2020AY 2013-14
PRAKASH CHAND SHARMA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 643/LKW/2018[2008-09]Status: Disposed16/3/2020AY 2008-09
SMT. SANJEETA ARYA,FAIZABAD vs INCOME TAX OFFICER-2, FAIZABAD
ITA 716/LKW/2019[2013-14]Status: Disposed13/3/2020AY 2013-14
SALAHUDIN USMANI,LUCKNOW vs INCOME TAX OFFICER-2(3), LUCKNOW
ITA 560/LKW/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
GRAPHIC ERA GLOBAL EDUCATIONAL TRUST,DEHRADUN vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 527/LKW/2019[NA]Status: Disposed20/2/2020
THE TRUSTEES CHARITABLE TRUST,UDHAM SINGH NAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 484/LKW/2019[NA]Status: Disposed20/2/2020
M/S. LALA BHARAT LAL AND SONS,LUCKNOW vs INCOME TAX OFFICER (TDS), LUCKNOW
ITA 16/LKW/2019[2016-17]Status: Disposed19/2/2020AY 2016-17
M/S. LALA BHARAT LAL AND SONS,LUCKNOW vs INCOME TAX OFFICER (TDS), LUCKNOW
ITA 15/LKW/2019[2015-16]Status: Disposed19/2/2020AY 2015-16
M/S. LALA BHARAT LAL AND SONS,LUCKNOW vs INCOME TAX OFFICER (TDS), LUCKNOW
ITA 14/LKW/2019[2014-15]Status: Disposed19/2/2020AY 2014-15
LAKSHMI INDUSTRIES,KANPUR vs DCIT(CPC), BANGLORE, LOCAL A.O.- DCIT-3, KNP
ITA 429/LKW/2019[16-17]Status: Disposed18/2/2020
ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs SHRI RAJ LAXMI MITTAL, LUCKNOW
ITA 262/LKW/2019[2014-15]Status: Disposed18/2/2020AY 2014-15
M/S JUHI ALLOYS LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-VI, KANPUR
ITA 609/LKW/2018[2015-16]Status: Disposed18/2/2020AY 2015-16
M/S. BENARA UDYOG LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 01, KANPUR
ITA 555/LKW/2018[2013-14]Status: Disposed18/2/2020AY 2013-14
M/S. ASHA MADESIA,BAHRAICH vs INCOME TAX OFFICER- I, BAHRAICH
ITA 614/LKW/2019[2016-17]Status: Disposed6/2/2020AY 2016-17
SUGHAR SINGH MEMORIAL SHIKSHA PRASAR SAMITI,SAIFAI vs CIT(E), LUCKNOW
ITA 595/LKW/2019[NA]Status: Disposed6/2/2020
SRI KHARPATTU CHAUHAN SHIKSHAN SANSTHAN,AZAMGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 378/LKW/2019[NA]Status: Disposed6/2/2020