LAKSHMI INDUSTRIES,KANPUR vs. DCIT(CPC), BANGLORE, LOCAL A.O.- DCIT-3, KNP

PDF · subscribers
ITA 429/LKW/2019Status: DisposedITAT Lucknow18 February 2020

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →