PRAKASH CHAND SHARMA,KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR

PDF · subscribers
ITA 643/LKW/2018Status: DisposedITAT Lucknow16 March 2020AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →