← All Benches
ITAT Lucknow Bench
2,675 judgments
SHALIMAR EDUCATIONAL TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 226/LKW/2019[NA]Status: Disposed5/11/2020
SHRI UMA SHANKAR AGARWAL,BAREILLY vs INCOME TAX OFFICER, WARD-2(3), BAREILLY
ITA 493/LKW/2019[2015-16]Status: Disposed4/11/2020AY 2015-16
SHRI SHRINIVAS GUPTA,BAREILLY vs INCOME TAX OFFICER, WARD-2(2), BAREILLY
ITA 482/LKW/2019[2010-11]Status: Disposed25/9/2020AY 2010-11
SHRI LOKESH GUPTA,LUCKNOW vs INCOME TAX OFFICER, RANGE-4(2), LUCKNOW
ITA 216/LKW/2020[2014-15]Status: Disposed23/9/2020AY 2014-15
SMT. MADHURI SONI,LUCKNOW vs INCOME TAX OFFICER, RANGE-1(2), LUCKNOW
ITA 172/LKW/2020[2010-11]Status: Disposed27/8/2020AY 2010-11
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 50/LKW/2018[2015-16]Status: Disposed31/7/2020AY 2015-16
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 49/LKW/2018[2014-15]Status: Disposed31/7/2020AY 2014-15
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 47/LKW/2018[2012-13]Status: Disposed31/7/2020AY 2012-13
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 45/LKW/2018[2010-11]Status: Disposed31/7/2020AY 2010-11
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 48/LKW/2018[2013-14]Status: Disposed31/7/2020AY 2013-14
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 46/LKW/2018[2011-12]Status: Disposed31/7/2020AY 2011-12
SMT. REENA GUPTA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, KANPUR
ITA 44/LKW/2018[2009-10]Status: Disposed31/7/2020AY 2009-10
UTTAR PRADESH WATER SUPPLY AND SANITATION MISSION,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, LUCKNOW
ITA 192/LKW/2020[2017-18]Status: Disposed1/7/2020AY 2017-18
MOHAMMADI MAHAVIDYALAYA MOHAMDI SAMITI,KHERI vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 564/LKW/2019[NA]Status: Disposed29/6/2020
SHRI SURAJ,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-I, KANPUR
ITA 331/LKW/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
SRI SURESH KHATRI,KANPUR vs INCOME TAX OFFICER- 3(4), KANPUR
ITA 781/LKW/2017[2013-14]Status: Disposed26/6/2020AY 2013-14
ACIT, CC, BAREILLY vs M/S. SHRI RAM MURTI SMARAK TRUST, BAREILLY
ITA 438/LKW/2019[2015-16]Status: Disposed25/6/2020AY 2015-16
SHRI DEV MURTI,BAREILLY vs ASTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY
ITA 300/LKW/2019[2015-16]Status: Disposed25/6/2020AY 2015-16
BASIC SHIKSHA ADHIKARI, SERV SHIKSHA ABHIYAN,AYODHYA vs INCOME TAX OFFCER (TDS), FAIZABAD
ITA 53/LKW/2019[2013-14]Status: Disposed19/3/2020AY 2013-14
BASIC SHIKSHA ADHIKARI, SERV SHIKSHA ABHIYAN,AYODHYA vs INCOME TAX OFFCER (TDS), FAIZABAD
ITA 52/LKW/2019[2012-13]Status: Disposed19/3/2020AY 2012-13