← All Benches
ITAT Lucknow Bench
2,675 judgments
SHRI ACHAL GUPTA,KANPUR vs INCOME TAX OFFICER- 3(1), KANPUR
ITA 501/LKW/2019[2015-16]Status: Disposed16/12/2020AY 2015-16
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 368/LKW/2019[2015-16]Status: Disposed16/12/2020AY 2015-16
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 367/LKW/2019[2014-15]Status: Disposed16/12/2020AY 2014-15
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 366/LKW/2019[2013-14]Status: Disposed16/12/2020AY 2013-14
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 365/LKW/2019[2012-13]Status: Disposed16/12/2020AY 2012-13
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 364/LKW/2019[2011-12]Status: Disposed16/12/2020AY 2011-12
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 363/LKW/2019[2010-11]Status: Disposed16/12/2020AY 2010-11
THE DISTRICT MAGISTRATE/DISTRICT MINING OFFICER,PILIBHIT vs INCOME TAX OFFICER (TDS), BAREILY
ITA 362/LKW/2019[2009-10]Status: Disposed16/12/2020AY 2009-10
SAYFTY TRUST,KANPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 285/LKW/2019[NA]Status: Disposed16/12/2020
THE DISTRICT MAGISTRATE,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 246/LKW/2019[2012-13]Status: Disposed16/12/2020AY 2012-13
THE DISTRICT MAGISTRATE,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 245/LKW/2019[2011-12]Status: Disposed16/12/2020AY 2011-12
THE DISTRICT MAGISTRATE,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 244/LKW/2019[2010-11]Status: Disposed16/12/2020AY 2010-11
THE DISTRICT MAGISTRATE & DISTRICT MINING OFFICER,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY
ITA 243/LKW/2019[2009-10]Status: Disposed16/12/2020AY 2009-10
DENA BANK,KANPUR vs ADDITIONAL DIRECTOR OF INCOME TAX (I & CI), KANPUR
ITA 645/LKW/2018[2014-15]Status: Disposed16/12/2020AY 2014-15
M/S NATHOORAM NITYA NAND TIMBER PVT. LTD.,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, LUCKNOW
ITA 423/LKW/2018[2011-12]Status: Disposed16/12/2020AY 2011-12
RAKESH KUMAR AGARWAL,KANPUR vs JOINT COMMISSIONER OF INCOME TAX, KANPUR
ITA 76/LKW/2016[2011-12]Status: Disposed16/12/2020AY 2011-12
FORTUNA FOUNDATION ENGINEERS & CONSULTANT (P) LTD.,LUCKNOW vs ADDL. CIT, LUCKNOW
ITA 97/LKW/2015[2011-12]Status: Disposed16/12/2020AY 2011-12
FORTUNA FOUNDATION ENGINEERS & CONSULTANT (P) LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 96/LKW/2015[2010-11]Status: Disposed16/12/2020AY 2010-11
M/S RAM NAGAR COOPERATIVE SOCIETY,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-I, KANPUR
ITA 91/LKW/2015[2007-08]Status: Disposed16/12/2020AY 2007-08
YOGESH DILWARI,BAREILLY vs INCOME TAX OFFICER, WARD-2(3), BAREILLY
ITA 663/LKW/2017[2014-15]Status: Disposed18/11/2020AY 2014-15
