← All Benches
ITAT Lucknow Bench
2,687 judgments
SHRI REVA CHAND KATARIA (HUF),KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-2, KANPUR
ITA 282/LKW/2019[2014-15]Status: Disposed18/1/2021AY 2014-15
M/S. WAVE ENTERPRISES,LUCKNOW vs THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE-IV, LUCKNOW
ITA 250/LKW/2019[2015-16]Status: Disposed18/1/2021AY 2015-16
ALLAHABAD BANK KARMCHARI COOPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-I, KANPUR
ITA 265/LKW/2018[2014-15]Status: Disposed18/1/2021AY 2014-15
BHAGWANIDEVI SOCIAL SERVICE FOUNDATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 209/LKW/2020[NA]Status: Disposed5/1/2021
A.K. KIRAN FOUNDATION TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (E)Q, LUCKNOW
ITA 184/LKW/2020[NA]Status: Disposed5/1/2021
SHRI KRISHNA DHARMASHALA,VARANASI vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 721/LKW/2019[NA]Status: Disposed5/1/2021
SHRI HARISH KUMAR NARANG,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 530/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
SHRI HARISH KUMAR NARANG,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 529/LKW/2019[2014-15]Status: Disposed5/1/2021AY 2014-15
SHRI JAWAAD ALAM,KANPUR vs INCOME TAX OFFICER- 1(2), KANPUR
ITA 449/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
SHRI SUDHIR AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 393/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
SMT. ALKA AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR
ITA 392/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
SMT. CHITRANSHI AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 391/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
SHRI RAGHAV AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR
ITA 390/LKW/2019[2015-16]Status: Disposed5/1/2021AY 2015-16
FORTUNA FOUNDATION ENGINEERS & CONSULTANTS PVT.LTD.,LUCKNOW vs ADDITIONAL COMMISSIONER OF INCOME TAX-IV, LUCKNOW
ITA 14/LKW/2018[2013-14]Status: Disposed5/1/2021AY 2013-14
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 808/LKW/2017[2016-17]Status: Disposed5/1/2021AY 2016-17
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 807/LKW/2017[2015-16]Status: Disposed5/1/2021AY 2015-16
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 806/LKW/2017[2014-15]Status: Disposed5/1/2021AY 2014-15
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 805/LKW/2017[2013-14]Status: Disposed5/1/2021AY 2013-14
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 804/LKW/2017[2011-12]Status: Disposed5/1/2021AY 2011-12
AXIS INSTITUTE OF LEARNING PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), KANPUR
ITA 803/LKW/2017[2015-16]Status: Disposed5/1/2021AY 2015-16
