SHRI REVA CHAND KATARIA (HUF),KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX-2, KANPUR

PDF · subscribers
ITA 282/LKW/2019Status: DisposedITAT Lucknow18 January 2021AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →