← All Benches
ITAT Lucknow Bench
2,687 judgments
SUB REGISTRAR KARWI (MR. ANUPAM SINGH),CHITRAKOOT vs DIRECTOR OF INCOME TAX (I &CI), KANPUR
ITA 432/LKW/2019[2013-14]Status: Disposed21/1/2021AY 2013-14
M/S.ADVANCE ENTERPRISES PRIVATE LIMTED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 6, KANPUR
ITA 383/LKW/2018[2014-15]Status: Disposed21/1/2021AY 2014-15
J. DIAS MEMORIAL EDUCATIONAL SOCIETY,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 81/LKW/2020[2017-18]Status: Disposed19/1/2021AY 2017-18
J. DIAS MEMORIAL EDUCATIONAL SOCIETY,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 80/LKW/2020[2016-17]Status: Disposed19/1/2021AY 2016-17
M/S. GENERAL INSURANCE EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,LUCKNOW vs INCOME TAX OFFICER, RANGE-6(5), LUCKNOW
ITA 712/LKW/2019[2014-15]Status: Disposed19/1/2021AY 2014-15
SMT. VIJETA SHUKLA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 683/LKW/2019[2013-14]Status: Disposed19/1/2021AY 2013-14
SHRI AMIT AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-3, KANPUR
ITA 456/LKW/2019[2015-16]Status: Disposed19/1/2021AY 2015-16
SHRI AMIT AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-3, KANPUR
ITA 455/LKW/2019[2014-15]Status: Disposed19/1/2021AY 2014-15
DR. SUNITA EDUCATIONAL AND SOCIAL WELFARE TRUST,FARRUKHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 213/LKW/2019[NA]Status: Disposed19/1/2021
M/S. PARALLELE INTERIORS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 34/LKW/2018[2014-15]Status: Disposed19/1/2021AY 2014-15
SRI PUSHPAL SINGH,BAREILLY vs INCOME TAX OFFICERE-2(1), BAREILLY
ITA 743/LKW/2017[2014-15]Status: Disposed19/1/2021AY 2014-15
KEDAR NATH ROLLER FLOUR MILL (P) LTD.,HARDOI vs INCOME TAX OFFICER-3(2), HARDOI
ITA 546/LKW/2017[2012-13]Status: Disposed19/1/2021AY 2012-13
KEDAR NATH ROLLER FLOUR MILL (P) LTD.,HARDOI vs INCOME TAX OFFICER-3(2), HARDOI
ITA 652/LKW/2015[2012-13]Status: Disposed19/1/2021AY 2012-13
K.N. AGRO TECH (P) LTD.,HARDOI vs INCOME TAX OFFICER-3(2), HARDOI
ITA 651/LKW/2015[2012-13]Status: Disposed19/1/2021AY 2012-13
M/S SAGUN TEXTILES,KANPUR vs INOCME TAX OFFICER-2(4), KANPUR
ITA 279/LKW/2015[2006-07]Status: Disposed19/1/2021AY 2006-07
PREM BALLABH RASTOGI (HUF),LUCKNOW vs INCOME TAX OFFICER, RANGE-5(2), LUCKNOW
ITA 69/LKW/2020[2011-12]Status: Disposed18/1/2021AY 2011-12
SHRI DINESH CHAND AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR
ITA 608/LKW/2019[2011-12]Status: Disposed18/1/2021AY 2011-12
SMT. SARITA GUPTA,KANPUR vs INCOME TAX OFFICER-3(4), KANPUR
ITA 503/LKW/2019[2015-16]Status: Disposed18/1/2021AY 2015-16
KAVITA KATARIA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 2, KANPUR
ITA 309/LKW/2019[2014-15]Status: Disposed18/1/2021AY 2014-15
MONICA KATARIA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX- 2, KANPUR
ITA 283/LKW/2019[2014-15]Status: Disposed18/1/2021AY 2014-15
