← All Benches
ITAT Lucknow Bench
2,687 judgments
SUPER TANNERY LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-VI, KANPUR
ITA 332/LKW/2017[2010-11]Status: Disposed12/2/2021AY 2010-11
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 319/LKW/2017[2012-13]Status: Disposed12/2/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S U.P RAJKIYA NIRMAN NIGAM LTD., LUCKNOW
ITA 316/LKW/2017[2012-13]Status: Disposed12/2/2021AY 2012-13
ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs SHRI BHUPINDER SINGH TALWAR, LUCKNOW
ITA 81/LKW/2015[2011-12]Status: Disposed11/2/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S ANUBHAV VYAPAAR PVT. LTD,
ITA 345/LKW/2015[2010-11]Status: Disposed10/2/2021AY 2010-11
INCOME TAX OFFICER (E), LUCKNOW vs ARCHISHA EDUCATIONAL TRUST, LUCKNOW
ITA 242/LKW/2020[2016-17]Status: Disposed9/2/2021AY 2016-17
ARCHISHA EDUCATIONAL TRUST,LUCKNOW vs THE INCOME TAX OFFICER, EXEMPTION, WARD, LUCKNOW
ITA 195/LKW/2020[20161-7]Status: Disposed9/2/2021
SMT. GEETA MISHRA,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-II, KANPUR
ITA 216/LKW/2017[2013-14]Status: Disposed3/2/2021AY 2013-14
MR. NIRMAL KUMAR PANDEY,LUCKNOW vs INCOME TAX OFFICER-1(5), LUCKNOW
ITA 773/LKW/2016[2008-09]Status: Disposed3/2/2021AY 2008-09
ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S MAGMA BUILDTECH PVT. LTD., LUCKNOW
ITA 73/LKW/2015[2007-08]Status: Disposed3/2/2021AY 2007-08
NIRMAL KUMAR PANDEY,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW
ITA 821/LKW/2014[2008-09]Status: Disposed3/2/2021AY 2008-09
DR. SUDEEP SARAN,BAREILLY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BAREILLY
ITA 134/LKW/2020[2014-15]Status: Disposed2/2/2021AY 2014-15
VIVEKANAND JI EDUCATION TRUST,VARANASI vs COMMISSIONER OF INCOMETAX (EXEMPTION), LUCKNOW
ITA 453/LKW/2019[NA]Status: Disposed2/2/2021
SMT. PURNIMA AGARWAL,LUCKNOW vs CHIEF COMMISSIONER OF INCOME TAX (OSD), LUCKNOW
ITA 254/LKW/2019[2009-10]Status: Disposed2/2/2021AY 2009-10
M/S BHAGYARAJ DEVELOPERS PVT. LTD.,KANPUR vs INCOME TAX OFFICER-6(1), KANPUR
ITA 142/LKW/2017[2012-13]Status: Disposed2/2/2021AY 2012-13
M/S. PARAS CASTINGS & ALLOYS (P) LTD.,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, KANPUR
ITA 643/LKW/2019[2017-18]Status: Disposed1/2/2021AY 2017-18
SINGARI DEVI EDUCATIONAL AND WELFARE TRUST,AMBEDKAR NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 628/LKW/2019[NA]Status: Disposed1/2/2021
M/S. U.P.RAJKIYA NIRMAN NIGAM LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW
ITA 103/LKW/2013[2009-10]Status: Disposed1/2/2021AY 2009-10
SHRI DESH DEEP WADHWA,KANPUR vs DCIT-2, KANPUR
ITA 459/LKW/2020[2011-12]Status: Disposed21/1/2021AY 2011-12
SUB REGISTRAR KARWI (MR. ANUPAM SINGH),CHITRAKOOT vs DIRECTOR OF INCOME TAX (I &CI), KANPUR
ITA 433/LKW/2019[2014-15]Status: Disposed21/1/2021AY 2014-15
