← All Benches
ITAT Lucknow Bench
2,687 judgments
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 687/LKW/2015[2011-12]Status: Disposed22/2/2021AY 2011-12
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 686/LKW/2015[2010-11]Status: Disposed22/2/2021AY 2010-11
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 685/LKW/2015[2009-10]Status: Disposed22/2/2021AY 2009-10
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 684/LKW/2015[2008-09]Status: Disposed22/2/2021AY 2008-09
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 683/LKW/2015[2007-08]Status: Disposed22/2/2021AY 2007-08
SHRI VINAY PRATAP SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW
ITA 682/LKW/2015[2006-07]Status: Disposed22/2/2021AY 2006-07
SHRI NARENDRA SINGH TEOTIA,LUCKNOW vs INCOME TAX OFFICER-1(5), LUCKNOW
ITA 135/LKW/2020[2009-10]Status: Disposed17/2/2021AY 2009-10
ANWAR MOHEMMAD KHAN WARSI,LUCKNOW vs DEPUTY COMMISSIONER OF INCOMETAX (INTERNATIONAL TAXATION CIRCLE ), LUCKNOW
ITA 201/LKW/2018[2012-13]Status: Disposed17/2/2021AY 2012-13
SHRI UMA SHANKER DHANDHANIA,KANPUR vs INCOME TAX OFFICER - 1(5), KANPUR
ITA 681/LKW/2019[2015-16]Status: Disposed16/2/2021AY 2015-16
MAA SARASWATI EDUCATIONAL CHARITABLE TRUST,AMBEDKAR NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 627/LKW/2019[NA]Status: Disposed16/2/2021
BHANMATI SMARAK EDUCATIONAL AND WELFARE TRUST,AMBEDKAR NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 626/LKW/2019[NA]Status: Disposed16/2/2021
AADI SHAKTI SHODH EVAM PRASHIKSHAN SANASTHAN,GHAZIPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 625/LKW/2019[NA]Status: Disposed16/2/2021
SHRI UMA SHANKER DHANDHANIA,KANPUR vs INCOME TAX OFFICER - 1(5), KANPUR
ITA 475/LKW/2019[2014-15]Status: Disposed16/2/2021AY 2014-15
SHRI DAYA SHANKAR GUPTA,LUCKNOW vs ACIT, CC-II, LUCKNOW
ITA 457/LKW/2020[2010-11]Status: Disposed12/2/2021AY 2010-11
SMT. ANJU GUPTA,LUCKNOW vs ACIT, CC-II, LUCKNOW
ITA 456/LKW/2020[2010-11]Status: Disposed12/2/2021AY 2010-11
SMT. LATA SINGH,LUCKNOW vs INCOME TAX OFFRICER-3(5), LUCKNOW
ITA 455/LKW/2020[2014-15]Status: Disposed12/2/2021AY 2014-15
SHRI NARENDRA PRASAD,KANPUR vs ITO-3(5), KANPUR
ITA 218/LKW/2020[2010-11]Status: Disposed12/2/2021AY 2010-11
SHRI MANISH KUMAR MISHRA,LUCKNOW vs INCOME TAX OFFICER- 1(2), LUCKNOW
ITA 281/LKW/2019[2014-15]Status: Disposed12/2/2021AY 2014-15
SMT. ANJU GUPTA,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-II, LUCKNOW
ITA 247/LKW/2018[2014-15]Status: Disposed12/2/2021AY 2014-15
SHRI SANJAY KUMAR AGARWAL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX- 2, BAREILLY
ITA 111/LKW/2018[2014-15]Status: Disposed12/2/2021AY 2014-15