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ITAT Lucknow Bench

2,687 judgments

SHRI SANJAY KUMAR HUF,BAREILLY vs INCOME TAX OFFICER- 2(2), BAREILLY

ITA 155/LKW/2018[2014-15]Status: Disposed24/5/2021AY 2014-15

SHRI VIPIN MODI,BAREILLY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BAREILLY

ITA 154/LKW/2018[2014-15]Status: Disposed24/5/2021AY 2014-15

M/S GAURI PATI UDYOG,HARDOI vs INCOME TAX OFFICER-3(2), HARDOI

ITA 662/LKW/2017[2012-13]Status: Disposed8/4/2021AY 2012-13

SHRI SANJAY KUMAR SINGH,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 173/LKW/2016[2011-12]Status: Disposed8/4/2021AY 2011-12

BHUPENDER SINGH TALWAR,LUCKNOW vs ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 143/LKW/2015[2010-11]Status: Disposed7/4/2021AY 2010-11

SHOBHIT AGARWAL,BAREILLY vs INCOME TAX OFFICER, WARD-2(2), BAREILLY

ITA 682/LKW/2017[2014-15]Status: Disposed6/4/2021AY 2014-15

SHREE HARDOI BABA ROLLER FLOUR MILLS (P) LTD.,HARDOI vs INCOME TAX OFFICER-3(3), HARDOI

ITA 658/LKW/2017[2013-14]Status: Disposed6/4/2021AY 2013-14

JAGANNATH PRASAD AGARWAL,PILIBHIT vs INCOME TAX OFFICER, PILIBHIT

ITA 790/LKW/2015[2012-13]Status: Disposed6/4/2021AY 2012-13

INCOME TAX OFFICER, BARABANKI vs SMT. ANJUM FATIMA ASHRAF, BARABANKI

ITA 742/LKW/2014[2010-11]Status: Disposed6/4/2021AY 2010-11

SHRI JAI PRAKASH AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CRCLE, KANPUR

ITA 607/LKW/2018[2010-11]Status: Disposed17/3/2021AY 2010-11

GYANODAYA BHAHMAVART SAMITEE,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW

ITA 668/LKW/2019[NA]Status: Disposed16/3/2021

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, KANPUR vs M/S. J.K. CEMENT LIMITED, KANPUR

ITA 663/LKW/2018[2014-15]Status: Disposed16/3/2021AY 2014-15

GIRISH KUMAR GUPTA,KANPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-I, KANPUR

ITA 323/LKW/2017[2012-13]Status: Disposed10/3/2021AY 2012-13

INCOME TAX OFFICER-2(5), LUCKNOW vs M/S IDEAL ENTERPRISES & DROSIA CONSTRUCTION CO. (P) LTD., LUCKNOW

ITA 650/LKW/2015[2008-09]Status: Disposed10/3/2021AY 2008-09

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, KANPUR vs M/S. J.K. CEMENT LIMITED, KANPUR

ITA 644/LKW/2018[2013-14]Status: Disposed9/3/2021AY 2013-14

M/S. J.K. CEMENT LIMITED,KANPUR vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, KANPUR

ITA 517/LKW/2018[2013-14]Status: Disposed9/3/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX- 2, KANPUR vs SHRI DEEPAK SEHGAL, KANPUR

ITA 623/LKW/2018[2015-16]Status: Disposed8/3/2021AY 2015-16

POOJA AGARWAL,BAREILLY vs INCOME TAX OFFICER-2(1), BAREILLY

ITA 740/LKW/2017[2014-15]Status: Disposed3/3/2021AY 2014-15

M/S. SURSADHANA BARTER (P) LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, KANPUR

ITA 728/LKW/2019[2009-10]Status: Disposed22/2/2021AY 2009-10

SHRI VIKAS JAISWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, KANPUR

ITA 230/LKW/2018[2015-16]Status: Disposed22/2/2021AY 2015-16