M/S. SURSADHANA BARTER (P) LIMITED,KOLKATA vs. DEPUTY COMMISSIONER OF INCOME TAX, CC-1, KANPUR
ITA 728/LKW/2019Status: DisposedITAT Lucknow22 February 2021AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Darbesh Medical Enterprise vs. State Of West Bengal And Ors.Calcutta · 15 Oct 2026
- Smt. Amna Baghel vs. State Bank Of INDIAMadhya Pradesh · 14 Oct 2026
- Gr Infra Projects Limited Ratlam Through Its Authorized Signatory Mr. Pankaj Das vs. The State Of Madhya PradeshMadhya Pradesh · 14 Oct 2026
- Harshita Seeds vs. Idbi BankMadhya Pradesh · 14 Oct 2026
- Rajdeep vs. Branch ManagerMadhya Pradesh · 14 Oct 2026