SHRI VIKAS JAISWAL,KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, KANPUR

PDF · subscribers
ITA 230/LKW/2018Status: DisposedITAT Lucknow22 February 2021AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →