← All Benches
ITAT Lucknow Bench
2,687 judgments
SEEMA SRANA,LUCKNOW vs INCOME TAX OFFICER-5(3), LUCKNOW
ITA 645/LKW/2019[2013-14]Status: Disposed17/6/2021AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE-IV, LUCKNOW vs M/S. WAVE ENTERPRISES, LUCKNOW
ITA 629/LKW/2019[2009-10]Status: Disposed17/6/2021AY 2009-10
M/S KAMLA NEHRU MEMORIAL TRUST,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-(EXEPTION), LUCKNOW
ITA 110/LKW/2018[2009-10]Status: Disposed17/6/2021AY 2009-10
VIKAL VERMA,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW
ITA 354/LKW/2019[2010-11]Status: Disposed16/6/2021AY 2010-11
SMT. SHEELLA VAISH (THROUGH LEGAL HEIR),NEW DELHI vs INCOME TAX OFFICER, WARD-2(2), BAREILLY
ITA 275/LKW/2019[2007-08]Status: Disposed16/6/2021AY 2007-08
ARYAVART RURAL DEVELOPMENT TRUST,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 652/LKW/2017[N.A]Status: Disposed16/6/2021
SRI ASHOK KUMAR TAHAIRAMANI,KANPUR vs INCOME TAX OFFICER-2(1), KANPUR
ITA 759/LKW/2017[2013-14]Status: Disposed15/6/2021AY 2013-14
INCOME TAX OFFICER-2(4), KANPUR vs SMT. SANGEETA AGARWAL, KANPUR
ITA 119/LKW/2020[2010-11]Status: Disposed27/5/2021AY 2010-11
SHRI SANJAY ANAND,BAREILY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, BAREILY
ITA 452/LKW/2019[2015-16]Status: Disposed27/5/2021AY 2015-16
SHRI VIJAY KUMAR AGARWAL, HUF,BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY
ITA 157/LKW/2018[2014-15]Status: Disposed27/5/2021AY 2014-15
SHRI VIJAY KUMAR AGARWAL,BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY
ITA 153/LKW/2018[2014-15]Status: Disposed27/5/2021AY 2014-15
SHRI SURESH KUMAR,BAREILLY vs INCOME TAX OFFICER-2(2), BAREILLY
ITA 151/LKW/2018[2014-15]Status: Disposed27/5/2021AY 2014-15
SHRI MOHIT AGARWAL,BAREILLY vs INCOME TAX OFFICER- 1(3), BAREILLY
ITA 150/LKW/2018[2014-15]Status: Disposed27/5/2021AY 2014-15
SHRI ALOKIK BANSAL,BAREILY vs INCOME TAX OFFICER, WARD-1(1), BAREILY
ITA 500/LKW/2019[2015-16]Status: Disposed25/5/2021AY 2015-16
SMT. KANCHAN AGARWAL,BAREILLY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, BAREILLY
ITA 280/LKW/2019[2015-16]Status: Disposed25/5/2021AY 2015-16
DINESH CHAND JAIN,KANPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR
ITA 326/LKW/2017[2012-13]Status: Disposed25/5/2021AY 2012-13
L.H SUGAR FACTORIES LTD.,PILIBHIT vs JT. COMMISSIONER OF INCOME TAX, BAREILLY
ITA 752/LKW/2016[2012-13]Status: Disposed25/5/2021AY 2012-13
JEDY TAPES PVT. LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, LUCKNOW
ITA 569/LKW/2019[2014-15]Status: Disposed24/5/2021AY 2014-15
JEDY TAPES PVT. LTD.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, LUCKNOW
ITA 568/LKW/2019[2013-14]Status: Disposed24/5/2021AY 2013-14
SMT. NIDHI MODI,BAREILLY vs INCOME TAX OFFICER- 2(1), BAREILLY
ITA 156/LKW/2018[2014-15]Status: Disposed24/5/2021AY 2014-15
