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L.H SUGAR FACTORIES LTD.,PILIBHIT vs JT. COMMISSIONER OF INCOME TAX, BAREILLY | BharatTax
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L.H SUGAR FACTORIES LTD.,PILIBHIT vs. JT. COMMISSIONER OF INCOME TAX, BAREILLY
L.H SUGAR FACTORIES LTD.,PILIBHIT vs. JT. COMMISSIONER OF INCOME TAX, BAREILLY
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ITA 752/LKW/2016
Status: Disposed
ITAT Lucknow
25 May 2021
AY 2012-13
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