← All Benches
ITAT Lucknow Bench
2,687 judgments
SOCIETY FOR ADVANCING RURAL DEVELOPMENT,SAMBHAL vs C.I.T. (EXEMPTION), LUCKNOW
ITA 395/LKW/2020[NA]Status: Disposed12/7/2021
SHRI AMITABH PANDE,LUCKNOW vs INCOME TAX OFFICER, WARD-3(1), LUCKNOW
ITA 249/LKW/2020[2016-17]Status: Disposed12/7/2021AY 2016-17
INCOME TAX OFFICER- 2(3), KANPUR vs SMT. RAGINI TRIPATHI, KANPUR
ITA 122/LKW/2020[2015-16]Status: Disposed8/7/2021AY 2015-16
INCOME TAX OFFICER- 2(3), KANPUR vs SMT. RAGINI TRIPATHI, KANPUR
ITA 121/LKW/2020[2014-15]Status: Disposed8/7/2021AY 2014-15
M/S. ELDECO EDEN PARK APARTMENTS OWNERS WELFARE & MAINTENANCE ASSOCIATION,LUCKNOW vs INCOME TAX OFFICER, WARD-3(5), LUCKNOW
ITA 198/LKW/2020[2015-16]Status: Disposed7/7/2021AY 2015-16
M/S. ELDECO EDEN PARK APARTMENTS OWNERS WELFARE & MAINTENANCE ASSOCIATION,LUCKNOW vs INCOME TAX OFFICER, WARD-3(5), LUCKNOW
ITA 197/LKW/2020[2014-15]Status: Disposed7/7/2021AY 2014-15
M/S. ELDECO EDEN PARK APARTMENTS OWNERS WELFARE & MAINTENANCE ASSOCIATION,LUCKNOW vs INCOME TAX OFFICER, WARD-3(5), LUCKNOW
ITA 196/LKW/2020[2013-14]Status: Disposed7/7/2021AY 2013-14
INCOME TAX OFFICER-2(1), KANPUR vs SMT. ALKA KANODIA, KANPUR
ITA 118/LKW/2020[2015-16]Status: Disposed7/7/2021AY 2015-16
SHRI GOPAL KRISHNA PANDEY,KANPUR vs DEPUTY COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, KANPUR
ITA 427/LKW/2018[2007-08]Status: Disposed6/7/2021AY 2007-08
SHRI GOPAL KRISHNA PANDEY,KANPUR vs DEPUTY COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, KANPUR
ITA 426/LKW/2018[2006-07]Status: Disposed6/7/2021AY 2006-07
SHRI GOPAL KRISHNA PANDEY,KANPUR vs DEPUTY COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, KANPUR
ITA 425/LKW/2018[2005-06]Status: Disposed6/7/2021AY 2005-06
INCOME TAX OFFICER-2(3), KANPUR vs SMT. RENU KATIYAR, KANPUR
ITA 125/LKW/2020[2015-16]Status: Disposed5/7/2021AY 2015-16
SHRI PRANVEER SINGH (HUF),KANPUR vs INCOME TAX OFFICER, WARD-2(3), KANPUR
ITA 408/LKW/2019[2015-16]Status: Disposed5/7/2021AY 2015-16
SHRI PRANVEER SINGH (HUF),KANPUR vs INCOME TAX OFFICER, WARD-2(3), KANPUR
ITA 407/LKW/2019[2014-15]Status: Disposed5/7/2021AY 2014-15
M/S. ELDECO EDEN PARK APARTMENTS OWNERS WELFARE & MAINTENANCE ASSOCIATION,LUCKNOW vs INCOME TAX OFFICER, WARD-3(5), LUCKNOW
ITA 202/LKW/2020[2013-14]Status: Disposed1/7/2021AY 2013-14
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 668/LKW/2018[2014-15]Status: Disposed23/6/2021AY 2014-15
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 666/LKW/2018[2012-13]Status: Disposed23/6/2021AY 2012-13
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 665/LKW/2018[2011-12]Status: Disposed23/6/2021AY 2011-12
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 664/LKW/2018[2010-11]Status: Disposed23/6/2021AY 2010-11
SHRI RAM CHANDER VERMA,TANDA vs INCOME TAX OFFICER- III, FAIZABAD
ITA 571/LKW/2018[2009-10]Status: Disposed22/6/2021AY 2009-10