← All Benches
ITAT Lucknow Bench
2,687 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, LUCKNOW vs M/S. GANGOTRI INFRA DEVELOPERS PRIVATE LIMITED, LUCKNOW
ITA 5/LKW/2018[2013-14]Status: Disposed2/9/2021AY 2013-14
M/S. STATE SEED CERTIFICATION AGENCY,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 218/LKW/2018[2014-15]Status: Disposed2/9/2021AY 2014-15
M/S. STATE SEED CERTIFICATION AGENCY,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 217/LKW/2018[2013-14]Status: Disposed2/9/2021AY 2013-14
M/S. STATE DEED CERTIFICATION AGENCY,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 216/LKW/2018[2012-13]Status: Disposed2/9/2021AY 2012-13
RAM SAGAR PANDEY,LUCKNOW vs INCOME TAX OFFICER-1(3), LUCKNOW
ITA 131/LKW/2020[2016-17]Status: Disposed25/8/2021AY 2016-17
IBRAHIM INTERNATIONAL TRADING COMPANY,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 3, KANPUR
ITA 340/LKW/2018[2007-08]Status: Disposed25/8/2021AY 2007-08
INCOME TAX OFFICER-3(2), LUCKNOW vs M/S DEV BHOOMI PROMOTERS & DEVELOPERS PVT. LTD., LUCKNOW
ITA 116/LKW/2017[2012-13]Status: Disposed24/8/2021AY 2012-13
INCOME TAX OFFICER-(EXEPTION), LUCKNOW vs M/S GRAMEEN DEVELOPMENT SERVICES, LUCKNOW
ITA 719/LKW/2017[2014-15]Status: Disposed13/8/2021AY 2014-15
MAHARAJ PARAMHANS GRAMODAY VIKAS SANSTHAN,GONDA vs CIT (E), LUCKNOW
ITA 323/LKW/2020[NA]Status: Disposed11/8/2021
SHRI DEVENDRA KUMAR SHAH,KANPUR vs INCOME TAX OFFICER- 3(5), KANPUR
ITA 319/LKW/2018[2013-14]Status: Disposed11/8/2021AY 2013-14
M/S. ALLIANCE PROMOTERS LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR
ITA 827/LKW/2017[2014-15]Status: Disposed11/8/2021AY 2014-15
M/S. ALLIANCE PROMOTERS LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR
ITA 826/LKW/2017[2011-12]Status: Disposed11/8/2021AY 2011-12
INCOME TAX OFFICER-3(4), KANPUR vs SHRI SANJAY KUMAR GUPTA, HUF, KANPUR
ITA 162/LKW/2020[2014-15]Status: Disposed10/8/2021AY 2014-15
DORI LAL VERMA DEVI TRUST,BAREILLY vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 592/LKW/2019[NA]Status: Disposed2/8/2021
SHAMBHU NARAIN FOUNDATION,BAREILLY vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 591/LKW/2019[NA]Status: Disposed2/8/2021
LATE HARISH BAHADUR KHARE THROUGH MRS. KAMLESH KHARE, ONE OF LEGAL HEIR,BARABANKI vs INCOME TAX OFFICER-4(5), LUCKNOW
ITA 720/LKW/2019[2008-09]Status: Disposed30/7/2021AY 2008-09
BEHARI ASSOCIATES,BAREILLY vs INCOME TAX OFFICER, WARD- 1(1), BAREILLY
ITA 171/LKW/2018[2014-15]Status: Disposed26/7/2021AY 2014-15
SMT. SABREEN,KANPUR vs INCOME TAX OFFICER-3(4), KANPUR
ITA 498/LKW/2019[2014-15]Status: Disposed19/7/2021AY 2014-15
SHRI MOOL CHAND KHATRI,KANPUR vs INCOME TAX OFFICER-2(2), KANPUR
ITA 774/LKW/2017[2013-14]Status: Disposed14/7/2021AY 2013-14
SHRI PRAHLAD KUMAR RUIA HUF,KANPUR vs INCOME TAX OFFICER- 2(3), KANPUR
ITA 353/LKW/2019[2015-16]Status: Disposed13/7/2021AY 2015-16