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ITAT Lucknow Bench

2,687 judgments

LATE RAGHVENDRA JAISWAL THROUGH LEGAL HEIR SMT. MANJU JAISWAL,KANPUR vs INCOME TAX OFFICER, WARD- 4(3), KANPUR

ITA 338/LKW/2018[2014-15]Status: Disposed27/9/2021AY 2014-15

DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P FOREST CORPORATION, LUCKNOW

ITA 574/LKW/2019[2016-17]Status: Disposed21/9/2021AY 2016-17

M/S NAIYER ASSOCIATES,SITAPUR vs INOCME TAX OFFICER-3(2), LUCKNOW

ITA 549/LKW/2018[2010-11]Status: Disposed21/9/2021AY 2010-11

M/S NAIYER ASSOCIATES,SITAPUR vs INOCME TAX OFFICER-3(2), LUCKNOW

ITA 548/LKW/2018[2010-11]Status: Disposed21/9/2021AY 2010-11

SHRI VIKARAM SINGH,FAIZABAD vs INCOME TAX OFFICER- II, FAIZABAD

ITA 693/LKW/2019[2010-11]Status: Disposed20/9/2021AY 2010-11

KIRAN KUMARI,LUCKNOW vs INCOME TAX OFFICER-4(2), LUCKNOW

ITA 12/LKW/2019[2011-12]Status: Disposed20/9/2021AY 2011-12

SMT. NEELAM MAHANA,LUCKNOW vs INCOME TAX OFFICER-6(2), LUCKNOW

ITA 722/LKW/2019[2007-08]Status: Disposed15/9/2021AY 2007-08

SHRI TARINDER SINGH,KANPUR vs INCOME TAX OFFICER-2(5), KANPUR

ITA 470/LKW/2019[2015-16]Status: Disposed13/9/2021AY 2015-16

SHRI TARINDER SINGH,KANPUR vs INCOME TAX OFFICER-2(5), KANPUR

ITA 469/LKW/2019[2014-15]Status: Disposed13/9/2021AY 2014-15

SHRI SURINDER SINGH,KANPUR vs INCOME TAX OFFICER - 2(4), KANPUR

ITA 468/LKW/2019[2015-16]Status: Disposed13/9/2021AY 2015-16

SHRI SURINDER SINGH,KANPUR vs INCOME TAX OFFICER - 2(4), KANPUR

ITA 467/LKW/2019[2014-15]Status: Disposed13/9/2021AY 2014-15

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 487/LKW/2018[2014-15]Status: Disposed13/9/2021AY 2014-15

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 486/LKW/2018[2013-14]Status: Disposed13/9/2021AY 2013-14

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 485/LKW/2018[2012-13]Status: Disposed13/9/2021AY 2012-13

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 484/LKW/2018[2011-12]Status: Disposed13/9/2021AY 2011-12

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 483/LKW/2018[2010-11]Status: Disposed13/9/2021AY 2010-11

M/S. LIC EMPLOYEE COPERATIVE CREDIT SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1, KANPUR

ITA 482/LKW/2018[2009-10]Status: Disposed13/9/2021AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX(E), LUCKNOW vs M/S. VYAVSAYIK PARIKSHA PARISHAD, LUCKNOW

ITA 571/LKW/2019[2016-17]Status: Disposed7/9/2021AY 2016-17

SHRI JITENDRA MOHAN,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-3, LUCKNOW

ITA 473/LKW/2019[2009-10]Status: Disposed6/9/2021AY 2009-10

ARYA VIDYA SABHA,MUZAFFARNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 395/LKW/2019[NA]Status: Disposed2/9/2021