← All Benches
ITAT Lucknow Bench
2,687 judgments
DEPUTY COMMISSIONER OF INCOME TAX-6, LUCKNOW vs SCOOTERS INDIA LIMITED, LUCKNOW
ITA 266/LKW/2019[2003-04]Status: Disposed28/10/2021AY 2003-04
PRINCIPAL COMMISSIONER OF INCOME TAX-II, LUCKNOW vs SCOOTERS INDIA LIMITED, LUCKNOW
ITA 265/LKW/2019[2002-03]Status: Disposed28/10/2021AY 2002-03
ASHOK KIRAN CHARITABLE TRUST,BAREILLY vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 158/LKW/2019[NA]Status: Disposed28/10/2021
ASHOK KIRAN CHARITABLE TRUST,BAREILLY vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 642/LKW/2018[NA]Status: Disposed28/10/2021
M/S FEROZE GANDHI INSTITUTE OF ENGINEERING & TECHNOLOGY,RAIBARELI vs ASTT. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 244/LKW/2018[2014-15]Status: Disposed28/10/2021AY 2014-15
SHRI VIKRAM CHAUDHARY,LUCKNOW vs ACIT-2, LUCKNOW
ITA 380/LKW/2020[2016-17]Status: Disposed20/10/2021AY 2016-17
SHRI VIKRAM CHAUDHARY HUF,LUCKNOW vs ACIT-2, LUCKNOW
ITA 379/LKW/2020[2016-17]Status: Disposed20/10/2021AY 2016-17
M/S ROHILKHAND EDUCATIONAL CHARITABLE TRUST,BAREILLY vs PR. CIT(CENTRAL), BAREILLY
ITA 737/LKW/2019[2009-10]Status: Disposed20/10/2021AY 2009-10
KOTHARI PRODUCTS LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 255/LKW/2015[2009-10]Status: Disposed20/10/2021AY 2009-10
KOTHARI PRODUCTS LTD.,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 928/LKW/2014[2010-11]Status: Disposed20/10/2021AY 2010-11
M/S. GANDHESHWARI COMMERCIAL PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, KANPUR
ITA 444/LKW/2019[2009-10]Status: Disposed13/10/2021AY 2009-10
TANISHA AGARWAL,LUCKNOW vs INCOME TAX OFFICER-4(5), LUCKNOW
ITA 609/LKW/2019[2015-16]Status: Disposed8/10/2021AY 2015-16
VINAYAK SHREE ROYAL TECH PRIVATE LIMITED,KANPUR vs INCOME TAX OFFICER, WARD- 6(4), KANPUR
ITA 385/LKW/2019[2012-13]Status: Disposed8/10/2021AY 2012-13
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
ITA 674/LKW/2018[2015-16]Status: Disposed7/10/2021AY 2015-16
LAL CHAND HASWANI,KANPUR vs ASST. COMMISSIONER OF INCOME TAX, KANPUR
ITA 62/LKW/2017[2010-11]Status: Disposed5/10/2021AY 2010-11
SMT. PRIYAMVADA JAISWAL,KANPUR vs INCOME TAX OFFICER-3(5), KANPUR
ITA 51/LKW/2017[2007-08]Status: Disposed5/10/2021AY 2007-08
LAL CHAND HASWANI,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-2, KANPUR
ITA 633/LKW/2016[2012-13]Status: Disposed5/10/2021AY 2012-13
SHRI MAA BHAGWANTI EDUCATIONAL AND WELFARE TRUST,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
ITA 644/LKW/2019[NA]Status: Disposed28/9/2021
M/S BASTI WINE CO. (ENGLISH),KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR
ITA 409/LKW/2018[2013-14]Status: Disposed28/9/2021AY 2013-14
SMT. POOJA AGARWAL,LUCKNOW vs INCOME TAX OFFICER, RANGE-1(3), LUCKNOW
ITA 79/LKW/2020[2014-15]Status: Disposed27/9/2021AY 2014-15