Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SINGARI DEVI EDUCATIONAL AND WELFARE TRUST,AMBEDKAR NAGAR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW | BharatTax
Home
/
SINGARI DEVI EDUCATIONAL AND WELFARE TRUST,AMBEDKAR NAGAR vs. COMMISSIONER OF INCOME TAX (E), LUCKNOW
SINGARI DEVI EDUCATIONAL AND WELFARE TRUST,AMBEDKAR NAGAR vs. COMMISSIONER OF INCOME TAX (E), LUCKNOW
Bookmark
Report Error
PDF
ITA 628/LKW/2019
Status: Disposed
ITAT Lucknow
01 February 2021
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
