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J. DIAS MEMORIAL EDUCATIONAL SOCIETY,KANPUR vs COMMISSIONER OF INCOME TAX (E), LUCKNOW | BharatTax
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J. DIAS MEMORIAL EDUCATIONAL SOCIETY,KANPUR vs. COMMISSIONER OF INCOME TAX (E), LUCKNOW
J. DIAS MEMORIAL EDUCATIONAL SOCIETY,KANPUR vs. COMMISSIONER OF INCOME TAX (E), LUCKNOW
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ITA 80/LKW/2020
Status: Disposed
ITAT Lucknow
19 January 2021
AY 2016-17
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