← All Benches
ITAT Kolkata Bench
22,152 judgments
KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA
ITSSA 26/KOL/2026[2015-2016]Status: Disposed16/9/2026AY 2015-2016
KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA
ITSSA 25/KOL/2026[2014-2015]Status: Disposed16/9/2026AY 2014-2015
KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA
ITSSA 24/KOL/2026[2010-2011]Status: Disposed16/9/2026AY 2010-2011
UNIVERSITY OF CALCUTTA,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 1(1), EXEMPT, KOLAKTA
ITA 693/KOL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
UNIVERSITY OF CALCUTTA,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 1(1), EXEMPT, KOLKATA
ITA 692/KOL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
SUNITA KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 558/KOL/2026[2022-2023]Status: Disposed16/9/2026AY 2022-2023
SUNITA KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 557/KOL/2026[2021-2022]Status: Disposed16/9/2026AY 2021-2022
SUNIL KUMAR KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 556/KOL/2026[2021-2022]Status: Disposed16/9/2026AY 2021-2022
RASHMI JAIN,KOLKATA vs D.C.I.T., CIRCLE - 43, KOLKATA
ITA 545/KOL/2026[2013-2014]Status: Heard16/9/2026AY 2013-2014
SAMANTA EYE CARE,WEST MIDNAPORE vs I.T.O., WARD - 38(1), WEST MIDNAPORE
ITA 475/KOL/2026[2019-2020]Status: Disposed16/9/2026AY 2019-2020
NAKUL PAUL,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 2481/KOL/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
SUMANTA PAUL,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 2480/KOL/2026[2020-2021]Status: Disposed16/9/2026AY 2020-2021
CHINPAI CO OPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED,CHINPAI vs ACIT/DCIT, CIRCLE 3, SURI, SURI
ITA 2430/KOL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
LUMIERE AUTOMOBILES LLP,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
ITA 2331/KOL/2026[2017-2018]Status: Disposed16/9/2026AY 2017-2018
GKB LENS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 2308/KOL/2026[2022-2023]Status: Disposed16/9/2026AY 2022-2023
KKS SHARE BROKERS LIMITED,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA
ITA 2206/KOL/2026[2013-2014]Status: Disposed16/9/2026AY 2013-2014
ROADS (INDIA) INTERNATIONAL,NORTH DINAJPUR vs A.C.I.T., CIRCLE - 1(2), JALPAIGURI
ITA 2202/KOL/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
PINKY AGARWAL,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 2176/KOL/2026[2019-2020]Status: Disposed16/9/2026AY 2019-2020
SUBIR ROY,KOLKATA vs DCIT, CIRCLE 43, KOLKATA, KOLKATA
ITA 1970/KOL/2026[2013-2014]Status: Disposed16/9/2026AY 2013-2014
PRIYAM DAS,HOWRAH vs INCOME TAX OFFICER WARD 25(1), KOLKATA
ITA 1929/KOL/2026[2020-21]Status: Disposed16/9/2026AY 2020-21