← All Benches
ITAT Kolkata Bench
22,152 judgments
BHUMIKA FISCAL SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(3), KOLKATA
ITA 1885/KOL/2026[2008-2009]Status: Disposed16/9/2026AY 2008-2009
PRASENJIT GHOSH,EAST MIDNAPORE vs ACIT, CIRCLE 2(1), KOLKATA, KOLKATA
ITA 1861/KOL/2026[2023-2024]Status: Disposed16/9/2026AY 2023-2024
SANAY GOYAL,DARJEELING vs D.C.I.T., CC - 4(2), KOLKATA
ITA 1843/KOL/2026[2017-2018]Status: Disposed16/9/2026AY 2017-2018
SUPRIYA FINCOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA
ITA 1814/KOL/2026[2008-2009]Status: Disposed16/9/2026AY 2008-2009
RABINDRA NARAYAN BHATTACHARJEE,AMDIHA vs ITO, WARD 3(2)/PURULIA, PURULIA
ITA 1773/KOL/2026[2022-2023]Status: Disposed16/9/2026AY 2022-2023
MOONDHARA COMMERCIAL PRIVATE LIMITED,HOWRAH vs ITO, WARD 13(1), KOLKATA, KOLKATA
ITA 1772/KOL/2026[2013-14]Status: Heard16/9/2026AY 2013-14
SUBRATO SAHA,DARJEELING vs ACIT, CIRCLE 1, SILIGURI, SILIGURI
ITA 1756/KOL/2026[2018-2019]Status: Disposed16/9/2026AY 2018-2019
PITTARJI PULSES PRIVATE LIMITED (PREVIOUSLY KNOWN AS PLAZMA TIE-UP PRIVATE LIMITED),KOLKATA, WEST BENGAL vs INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA
ITA 1682/KOL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA
ITA 1541/KOL/2026[2020-2021]Status: Disposed16/9/2026AY 2020-2021
M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA
ITA 1540/KOL/2026[2020-2021]Status: Disposed16/9/2026AY 2020-2021
M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA
ITA 1539/KOL/2026[2020-2021]Status: Disposed16/9/2026AY 2020-2021
LORDS CHEMICALS LIMITED,KOLKATA vs ACIT CIRCLE 11(2), KOLKATA
ITA 1476/KOL/2026[2013-14]Status: Disposed16/9/2026AY 2013-14
LORDS CHEMICALS LIMITED,KOLKATA vs ACIT CIRCLE 11(2), KOLKATA
ITA 1475/KOL/2026[2013-14]Status: Disposed16/9/2026AY 2013-14
POPULAAR AGENCIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(1), KOLKATA, KOLKATA
ITA 1471/KOL/2026[2010-2011]Status: Disposed16/9/2026AY 2010-2011
HANIF MD MULLICK,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 52(1), KOLKATA
ITA 1012/KOL/2026[2017-2018]Status: Disposed16/9/2026AY 2017-2018
HANIF MD MULLICK,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 52(1), KOLKATA
ITA 1011/KOL/2026[2017-2018]Status: Disposed16/9/2026AY 2017-2018
JAIN COMMODITY BROKING PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 3271/KOL/2025[2012-2013]Status: Disposed16/9/2026AY 2012-2013
HARAN CHANDRA COLD STORAGE P. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 23(1), HOOGHLY
ITA 3236/KOL/2025[2017-2018]Status: Disposed16/9/2026AY 2017-2018
SAMANTA EYE CARE,MIDNAPORE WEST vs I.T.O., WARD - 38(1), MIDNAPORE WEST
ITA 3168/KOL/2025[2019-2020]Status: Disposed16/9/2026AY 2019-2020
KKS SHARE BROKERS LIMITED,KOLKATA vs ITO, WARD 4(4), KOLKATA
ITA 2838/KOL/2025[2013-2014]Status: Disposed16/9/2026AY 2013-2014
